Tribunals and Commissions11 May 2004Appeal allowed
RSRTC Vs RAJESH KUMAR PANDA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 262
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 42 of 67
Tribunals and Commissions11 May 2004Ordered accordingly
JUSTIN AUSTIN Vs SRI LANKAN AIRLINES @R
National Consumer Disputes Redressal Commission · 2006 4 CPJ 403
Tribunals and Commissions11 May 2004Appeal allowed
FIAT INDIA AUTOMOBILES PVT. LTD. Vs KRISHNA KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2004 3 CPJ 724
Tribunals and Commissions10 May 2004Appeal dismissed
VINDHYAVASINI GRAMIN BANK Vs GANESH VASTRALAYA
National Consumer Disputes Redressal Commission · 2004 2 CPC 357 : 2004 3 CPJ 406 : 2005 2 CPR 47
Tribunals and Commissions10 May 2004Appeal allowed
K.K. DHRUV Vs JYOTI VERMA
National Consumer Disputes Redressal Commission · 2004 2 CPR 496 : 2004 4 CPJ 577 : 2005 1 CLT 388
Tribunals and Commissions09 May 2004Revision Petition dismissed
National Insurance Co. Ltd. Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 400 : 2006 4 CPJ 432
Tribunals and Commissions07 May 2004Appeal partly allowed
BIHAR STATE FOOD CORPORATION Vs FOOD SUPPLY AND COMMERCE DEPTT.
National Consumer Disputes Redressal Commission · 2005 1 CPC 583 : 2005 1 CPJ 263
Tribunals and Commissions07 May 2004Appeal disposed of
C.E.S.C. Limited Vs ANATH BANDHU LAHA
National Consumer Disputes Redressal Commission · 2004 3 CPR 656 : 2004 4 CPJ 271
Tribunals and Commissions07 May 2004Appeal dismissed
SHIV KUMAR GUPTA Vs BANWALI
National Consumer Disputes Redressal Commission · 2004 1 CPR 477 : 2004 3 CLT 597 : 2004 4 CPJ 280
Tribunals and Commissions07 May 2004Appeal dismissed
RAJINDER KAUR Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2004 3 CPJ 534
Tribunals and Commissions07 May 2004Appeal dismissed
S. Kumar Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 537 : 2004 3 CPR 599 : 2005 3 CPJ 642
Tribunals and Commissions07 May 2004Appeal allowed
RAJESH SIKARIA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 809
Tribunals and Commissions07 May 2004
THIRUCHIRAPALLI MULTIPURPOSE SOCIAL SERVICE SOCIETY Vs CANARA BANK
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 33 : 2004 2 CLT 545 : 2004 2 CPC 5 : 2004 2 CPJ 62
Tribunals and Commissions06 May 2004Appeal dismissed
N.R. GUPTA Vs SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 604 : 2004 4 CPJ 141
Tribunals and Commissions06 May 2004Appeal dismissed
KAMALJIT KAUR Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CLT 625 : 2004 3 CPJ 407
Tribunals and Commissions06 May 2004Appeal dismissed
CMPL Vs Jasvinder Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 638 : 2005 1 CLT 409
Tribunals and Commissions05 May 2004Revision Petition disposed of
YUDISHTER KUMAR MALHOTRA Vs ARJIT CHITS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 460 : 2004 4 CPJ 111 : 2005 1 CPR 217
Tribunals and Commissions05 May 2004Appeal dismissed
L.I.C. Vs BACHHI DEVI
National Consumer Disputes Redressal Commission · 2005 1 CLT 562 : 2005 1 CPJ 21
Tribunals and Commissions05 May 2004Appeal allowed
SASANKA SEKHAR GHOSH Vs GANESH PRASAD SHAW
National Consumer Disputes Redressal Commission · 2004 3 CPJ 426
Tribunals and Commissions05 May 2004Appeal dismissed
VIRENDRA KUMAR MANCHANDA Vs L.I.C.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 757