Tribunals and Commissions20 Apr 2004Appeal partly allowed
Raman Sharma Vs Chandigarh Housing Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 773 : 2005 1 CLT 286 : 2005 1 CPR 121
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 45 of 67
Tribunals and Commissions19 Apr 2004Appeal dismissed
PATEL GANPATLAL ISHWARLAL Vs GAJJAR BHARATKUMAR AMTHALAL
National Consumer Disputes Redressal Commission · 2004 3 CLT 579 : 2004 4 CPJ 260
Tribunals and Commissions19 Apr 2004Petition disposed of
W.B.S.E.B. Vs PRAHLAD KUMAR MUKHERJEE
National Consumer Disputes Redressal Commission · 2004 3 CPJ 640
Tribunals and Commissions19 Apr 2004Appeal partly allgowed
W.B.S.E.B. Vs SALIL KUMAR PURKAIT
National Consumer Disputes Redressal Commission · 2004 3 CPJ 676
Tribunals and Commissions16 Apr 2004Appeal dismissed
CHAIRMAN, L.I.C. OF INDIA Vs SUDHIR SHAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 477 : 2004 4 CPJ 165 : 2005 1 CPR 276
Tribunals and Commissions16 Apr 2004Appeal disposed of
SUNIL HASSARIA ELECTRONIC CENTRE Vs LALAN RAI
National Consumer Disputes Redressal Commission · 2004 2 CPC 580 : 2004 3 CPR 632 : 2004 4 CPJ 246
Tribunals and Commissions16 Apr 2004Appeal allowed
GOVARDHAN TRANSFORMERS UDYOG PVT. LTD Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 398
Tribunals and Commissions16 Apr 2004Appeal allowed
DAMRU PRASAD KESARWANI Vs C.K. DUBEY
National Consumer Disputes Redressal Commission · 2004 2 CPC 370 : 2004 3 CPJ 452
Tribunals and Commissions16 Apr 2004Appeal dismidssed
J.S. AHLUWALIA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 551
Tribunals and Commissions16 Apr 2004Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs NALINI HARESHBHAI BHATT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 795
Tribunals and Commissions15 Apr 2004Appeal dismissed
KRISHNAPADA MONDAL Vs DURANTA KUMAR MONDAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 160
Tribunals and Commissions15 Apr 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs HOTEL WHITE ROSE
National Consumer Disputes Redressal Commission · 2004 3 CLT 494 : 2004 4 CPJ 211 : 2005 1 CPR 73
Tribunals and Commissions15 Apr 2004
SHAMBHU NATH BAL MUKAND Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 329 : 2004 3 CPJ 409 : 2004 3 CPR 270
Tribunals and Commissions15 Apr 2004
INDIAN PHYTOCHEM Vs ABHIJIT GHOSH
National Consumer Disputes Redressal Commission · 2004 2 CPC 272 : 2004 2 CPJ 727
Tribunals and Commissions14 Apr 2004
SHRI MADHUBAN COOPERATIVE HOUSING SOCIETY LTD. Vs MADHAVI INVESTMENT And TRADING PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 759 : 2005 1 CPR 435
Tribunals and Commissions13 Apr 2004Appeal allowed
Life Insurance Corporation of India Vs LALITA BAI SAHU
National Consumer Disputes Redressal Commission · 2004 3 CLT 417 : 2004 4 CPJ 108
Tribunals and Commissions13 Apr 2004Appeal dismissed
COX AND KINGS (INDIA) LTD. Vs SHEILA P.B. D'SOUZA
National Consumer Disputes Redressal Commission · 2004 2 CPR 644 : 2004 3 CLT 113 : 2004 4 CPJ 11
Tribunals and Commissions13 Apr 2004Appeal dismissed
DURG RAJNANDGAON GRAMIN BANK Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 25
Tribunals and Commissions13 Apr 2004Appeal dismissed
C.E.S.C. Limited Vs RUBY DUTTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 708
Tribunals and Commissions12 Apr 2004Appeal dismissed
RAJIV GUPTA Vs TILAK DRY CLEANERS
National Consumer Disputes Redressal Commission · 2004 2 CPC 323 : 2004 3 CPJ 395