Tribunals and Commissions29 Mar 2004Appeal partially allowed
RAKESH ROAD CARRIERS Vs ASSOCIATED ROAD CARRIERS LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 210
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 49 of 67
Tribunals and Commissions29 Mar 2004Appeal allowed
Renu Devi Vs LIFE INSURANCE CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 434 : 2005 1 CLT 110
Tribunals and Commissions29 Mar 2004Petition allowed
V. RAMAN Vs MAXWORTH HOME LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 626
Tribunals and Commissions29 Mar 2004Appeal allowed
PAWAN MOTORS Vs JAMNA SHARMA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 517 : 2005 1 CLT 1
Tribunals and Commissions29 Mar 2004Appeal allowed
RAM SANEHI SINGH Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2005 1 CLT 605 : 2005 1 CPJ 91
Tribunals and Commissions29 Mar 2004Appeal allowed
H.D.F.C. BANK LIMITED Vs PRITHVI NATH PRASHAR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 776
Tribunals and Commissions26 Mar 2004Revision Petition disposed of
National Insurance Co. Ltd. Vs RUNGAJAUN TEA AND PLANTATION INDUSTRIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 187
Tribunals and Commissions26 Mar 2004Appeal dismissed
Ranbir Singh Vs Chairman, Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2004 3 CLT 582 : 2004 3 CPR 717 : 2004 4 CPJ 259
Tribunals and Commissions26 Mar 2004Appeal dismissed
RKS CONSTRUCTIONS Vs M.G. Vijayan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 286
Tribunals and Commissions26 Mar 2004Appeal dismissed
V. KISHIN Vs CUSTOMER CARE CENTRE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 468
Tribunals and Commissions26 Mar 2004
DILIP DAMODAR SOPARKAR Vs NETWORK CONSTRUCTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 388 : 2004 4 CPJ 64
Tribunals and Commissions26 Mar 2004Appeal allowed
United India Insurance Co. Ltd. Vs T. THOMAS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 663
Tribunals and Commissions25 Mar 2004Appeal dismissed
DINESH KUMAR @ DILESWAR Vs RAILWAY STATION MASTER, RAIPUR STATION
National Consumer Disputes Redressal Commission · 2004 3 CLT 464 : 2004 4 CPJ 136
Tribunals and Commissions25 Mar 2004Appeal dismissed
SUDAMALAL MADWANI Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 383
Tribunals and Commissions25 Mar 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs RAJKUMARI JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 613
Tribunals and Commissions25 Mar 2004
RAMSAKHI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 589
Tribunals and Commissions25 Mar 2004Appeal dismissed
ORIENTAL INSURANCE CO. Vs DEEPAK KUMAR MAKHIJA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 736
Tribunals and Commissions25 Mar 2004
ASHOK LEYLAND FINANCE LTD. Vs KRISHNA YADAV
National Consumer Disputes Redressal Commission · 2004 0 ACJ 594 : 2004 0 NCDRC 9 : 2004 2 CLT 661 : 2004 2 CPC 468 : 2004 2 CPR 44 : 2004 3 CPJ 15
Tribunals and Commissions24 Mar 2004Revision disposed of
KHETRABASI SAHOO Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2004 2 CPC 188 : 2004 3 CPJ 46
Tribunals and Commissions24 Mar 2004Appeal allowed
CONSUMER PROTECTION COUNCIL, ROURKELA Vs ROURKELA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CLT 653 : 2004 2 CPC 152 : 2004 3 CPJ 13