Tribunals and Commissions20 Mar 2004
RAMESH KUMAR DUA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2004 3 CLT 324 : 2004 3 CPJ 349 : 2004 3 CPR 250
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 51 of 67
Tribunals and Commissions20 Mar 2004Revision Petition dismissed
D.C.M. FINANCIAL SERVICES LTD. CO. Vs M.P. DHINGRA
National Consumer Disputes Redressal Commission · 2004 3 CLT 448 : 2004 3 CPR 472 : 2004 4 CPJ 53
Tribunals and Commissions20 Mar 2004
G.D. MALHOTRA Vs LIZU BARBARA
National Consumer Disputes Redressal Commission · 2005 1 CLT 601 : 2005 1 CPJ 69
Tribunals and Commissions19 Mar 2004Appeal dismissed
ILAYA PERUMAL MUDALIAR Vs K. SAMPATH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 587
Tribunals and Commissions19 Mar 2004Appeal allowed
TMT. MARAGATHAM Vs SHANMUGAPURAM, PALANI
National Consumer Disputes Redressal Commission · 2004 2 CPR 114 : 2004 3 CLT 467 : 2004 4 CPJ 139
Tribunals and Commissions19 Mar 2004Appeal partly allowed
NATIONAL GARAGE Vs GIRWAR AGRAWAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 199
Tribunals and Commissions19 Mar 2004Revision allowed
YASHPAL ARORA Vs New India Co-op. Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPC 627 : 2004 2 CLT 642 : 2004 2 CPJ 287 : 2004 2 CPR 668
Tribunals and Commissions19 Mar 2004Petitions dismissed
REGIONAL TRANSPORT OFFICER, MEENAMBAKKAM Vs C. BABU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 346
Tribunals and Commissions19 Mar 2004Appeal partly allowed
W.B.S.E.B. Vs BEDESHTULLA SK.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 403 : 2005 1 CLT 135
Tribunals and Commissions19 Mar 2004Appeal partly allowed
VILAS VENKATESH KHARANGATE Vs Ashok Leyland Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 498
Tribunals and Commissions19 Mar 2004Appeal dismissed
New India Assurance Co. Ltd. Vs PADMABEN HIMATLAL SHAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 390 : 2004 4 CPJ 67 : 2005 1 CPR 80
Tribunals and Commissions18 Mar 2004Revision Petition allowed
B.M. RAJASHEKARAIAH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 329
Tribunals and Commissions18 Mar 2004Appeal allowed
New India Assurance Co. Ltd. Vs VINEET KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 313 : 2004 3 CPJ 279 : 2005 2 CPR 135
Tribunals and Commissions18 Mar 2004Appeal dismissed
New India Assurance Co. Ltd. Vs FANRU
National Consumer Disputes Redressal Commission · 2004 1 CPC 630 : 2004 2 CLT 598 : 2004 2 CPJ 290 : 2004 3 CPR 146
Tribunals and Commissions18 Mar 2004
BENGAL MILLS STORES SUPPLY CO. Vs Nedungadi Bank Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 351
Tribunals and Commissions18 Mar 2004Application disposed of
GENERAL MANAGER, B.E.S.T. UNDERTAKING Vs ESTATE MANAGER, III FLOOR, OLD CGO COMPLEX ANNEXE 101
National Consumer Disputes Redressal Commission · 2004 2 CPJ 361
Tribunals and Commissions17 Mar 2004Appeal allowed
GATI CORPORATION LTD. Vs N. KANNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 117
Tribunals and Commissions17 Mar 2004Revision dismissed
Chairman, Railway Board Vs P.S.R.K. TIMAJI ROA
National Consumer Disputes Redressal Commission · 2004 2 CPC 573 : 2004 3 CLT 211 : 2004 3 CPR 1 : 2004 4 CPJ 55
Tribunals and Commissions17 Mar 2004Appeal allowed
INDIAN OVERSEAS BANK Vs P. Palanisamy
National Consumer Disputes Redressal Commission · 2005 2 CPJ 262
Tribunals and Commissions17 Mar 2004Appeal dismissed
A. CHANDRAN Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 298