Tribunals and Commissions09 Mar 2004Appeal dismissed
K.K.M. Kesavan Vs V.G.P. INVESTMENTS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 730
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 54 of 67
Tribunals and Commissions09 Mar 2004
V.K. VASHISHT Vs NEW INDIA ASSURANCE COMPANY LIMITED -Opposite party
National Consumer Disputes Redressal Commission · 2004 2 CLT 548 : 2004 2 CPJ 756
Tribunals and Commissions08 Mar 2004Dismissed
RAVINDER SINGH LAMBA Vs KOSHIKA TELECON LIMITED
National Consumer Disputes Redressal Commission · 2007 1 CPJ 43
Tribunals and Commissions08 Mar 2004Appeal allowed
Standard Chartered Bank Vs SHAKIR IQBAL MOTONWALA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 189
Tribunals and Commissions08 Mar 2004Appeal dismissed
K.A. MURUGESAN Vs JAURILAL BAFNA
National Consumer Disputes Redressal Commission · 2004 2 CLT 604 : 2004 2 CPJ 300 : 2004 2 CPR 584
Tribunals and Commissions08 Mar 2004Appeal allowed
New India Assurance Co. Ltd. Vs D. RATHNAPANDI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 481 : 2004 3 CPR 69
Tribunals and Commissions08 Mar 2004Appeal dismivssed
UTI Mutual Fund Vs PREM LATA AGARWAL
National Consumer Disputes Redressal Commission · 2004 2 CPJ 571
Tribunals and Commissions08 Mar 2004Appeal disposed of
ALLAHABAD BANK Vs GULSHAN NARANG
National Consumer Disputes Redressal Commission · 2004 2 CPJ 576
Tribunals and Commissions08 Mar 2004Appeal dismissed
N. AKMALKHAN Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CLT 524 : 2004 2 CPJ 612
Tribunals and Commissions08 Mar 2004Appeal dismissed
DIRECTOR, PEPSI INDIA HOLDING LIMITED Vs RAJESH SAINANI
National Consumer Disputes Redressal Commission · 2004 3 CLT 412 : 2004 4 CPJ 98 : 2005 1 CPR 76
Tribunals and Commissions05 Mar 2004Appeal partly allowed
National Insurance Co. Ltd. Vs G. VELUSAMY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 284 : 2004 2 CPR 537 : 2004 3 CLT 127
Tribunals and Commissions05 Mar 2004Appeal allowed
ALAVANDAR NAIDU And CO. Vs C. KANNIAH NAIDU
National Consumer Disputes Redressal Commission · 2004 1 CPC 628 : 2004 2 CPJ 288 : 2004 3 CLT 287 : 2004 3 CPR 49
Tribunals and Commissions05 Mar 2004Appeal allowed
Sankaranarayanan Vs S. Marimuthu
National Consumer Disputes Redressal Commission · 2004 2 CPJ 295 : 2004 2 CPR 569 : 2004 3 CLT 124
Tribunals and Commissions05 Mar 2004Appeal dismissed
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPN. Vs SUNDARAVIMALANATHAN
National Consumer Disputes Redressal Commission · 2004 2 CPJ 304
Tribunals and Commissions05 Mar 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs MEHAR SINGH
National Consumer Disputes Redressal Commission · 2004 3 CLT 638 : 2004 3 CPJ 329
Tribunals and Commissions05 Mar 2004Appeal allowed
L.I.C. Of India Vs K. MUTHAMMAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 380 : 2005 1 CLT 116
Tribunals and Commissions05 Mar 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs NARANBHAI N. CHAUDHARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 472
Tribunals and Commissions05 Mar 2004Appeal disposed of
CHAMPABEN GHANSHYAMBHAI PATEL Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 480
Tribunals and Commissions05 Mar 2004Appeal allowed
Maruti Udyog Ltd. Vs P. RATHINADURAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 553
Tribunals and Commissions05 Mar 2004Appeal allowed
KAMANS ROADWAYS Vs G. YASHWANT
National Consumer Disputes Redressal Commission · 2004 2 CPJ 570