Tribunals and Commissions17 Feb 2004
SWADESHI POLYTEX LTD. Vs CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 51 : 2004 2 CPR 23 : 2004 3 CPJ 47
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 58 of 67
Tribunals and Commissions16 Feb 2004Appeal allowed
National Insurance Co. Ltd. Vs MANOHAR LAL BATRA
National Consumer Disputes Redressal Commission · 2004 1 CLT 617 : 2004 1 CPC 595 : 2004 1 CPR 78 : 2004 2 CPJ 57
Tribunals and Commissions16 Feb 2004Appeal dismissed
A.EN., R.S.E.B. Vs KISHORE CHAND
National Consumer Disputes Redressal Commission · 2005 1 CPJ 212
Tribunals and Commissions13 Feb 2004Revision Petition dismissed
National Insurance Company Ltd. Vs NABIN CHANDRA NAIK
National Consumer Disputes Redressal Commission · 2006 2 CPC 158 : 2006 2 CPJ 249
Tribunals and Commissions13 Feb 2004Appeal dismissed
Junior Engineer, Tamil Nadu Electricity Board Vs Suresh Babu
National Consumer Disputes Redressal Commission · 2004 2 CPC 85 : 2004 2 CPJ 377
Tribunals and Commissions13 Feb 2004Appeal dismissed
CLUB PIONEER REGENCY Vs P. EMMANUEL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 417
Tribunals and Commissions13 Feb 2004Appeal dismissed
VASANTHA Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 426
Tribunals and Commissions13 Feb 2004Appeal allowed
HOSUR HOUSING UNIT, TAMIL NADU HOUSING BOARD Vs A. Dhanaraj
National Consumer Disputes Redressal Commission · 2005 1 CPJ 582
Tribunals and Commissions13 Feb 2004Appeal allowed
S.I.V. INDUSTRIES LTD. Vs M. RAJARATHINAM
National Consumer Disputes Redressal Commission · 2004 2 CPJ 651
Tribunals and Commissions13 Feb 2004Appeal partly allowed
WBSEB Vs KIRAN KUMAR ROY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 658
Tribunals and Commissions12 Feb 2004Petition allowed
S. BANDYOPADHYAY Vs KAMAL KUMAR MITRA
National Consumer Disputes Redressal Commission · 2004 2 CLT 410 : 2004 2 CLT 513 : 2004 2 CPC 8 : 2004 2 CPJ 51 : 2004 2 CPR 14
Tribunals and Commissions12 Feb 2004Appeal dismissed
SHRI LAKSHMI REAL ESTATE Vs P.K. USHARANI
National Consumer Disputes Redressal Commission · 2004 3 CLT 177 : 2004 4 CPJ 345
Tribunals and Commissions12 Feb 2004Appeal dismissed
MRS. POONGUZHALI Vs RUWSEC HEALTH CENTRE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 347
Tribunals and Commissions12 Feb 2004Appeal allowed
REGISTRAR, GUJARAT STATE PHARMACY COUNCIL Vs MOIZ N. DABHOIWALA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 716
Tribunals and Commissions12 Feb 2004
IVI CONTROLS PVT. LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 797
Tribunals and Commissions11 Feb 2004Appeal dismissed
MASTER GEORGY K.JOSEPH Vs State of Kerala
National Consumer Disputes Redressal Commission · 2004 4 CPJ 70
Tribunals and Commissions11 Feb 2004Appeal partly allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs Anil kumar
National Consumer Disputes Redressal Commission · 2004 2 CPJ 345
Tribunals and Commissions10 Feb 2004Appeal dismissed
CITI BANK Vs J. RAMSAI
National Consumer Disputes Redressal Commission · 2005 1 CLT 683 : 2005 1 CPJ 226
Tribunals and Commissions10 Feb 2004Appeal allowed
PINKY SAHU Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 315
Tribunals and Commissions10 Feb 2004Appeal dismissed
ANWAR BABAMIYA MULLA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 419