Tribunals and Commissions22 Jun 2004Appeal allowed
ABDUL WAHID LATIF KAZI Vs GULAB ENTERPRISES
National Consumer Disputes Redressal Commission · 2004 3 CPJ 688
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 33 of 67
Tribunals and Commissions21 Jun 2004Appeal dismissed
SECRETARY, BOARD OF SECONDARY EDUCATION Vs Santosh Kumar Sahoo
National Consumer Disputes Redressal Commission · 2004 2 CPC 288 : 2004 3 CPJ 270 : 2005 2 CPR 42
Tribunals and Commissions21 Jun 2004
RUKMINI HEMBRAM Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 2 CPC 299 : 2004 3 CPJ 273
Tribunals and Commissions21 Jun 2004Appeal dismissed
MALCOM ERNEST KENNEDY Vs CHIEF POSTMASTER GENERAL, ORISSA CIRCLE
National Consumer Disputes Redressal Commission · 2004 2 CPC 307 : 2004 3 CPJ 278
Tribunals and Commissions21 Jun 2004Appeal dismissed
TIRUPATI MOTORS Vs KANAN KUMARI DASH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 283 : 2005 2 CPR 131
Tribunals and Commissions21 Jun 2004
V. MANGAMA RAJU Vs State of orissa
National Consumer Disputes Redressal Commission · 2004 2 CPC 325 : 2004 3 CPJ 286
Tribunals and Commissions21 Jun 2004
BIRABHADRA SAHOO Vs MANAGING DIRECTOR, SHRIRAM CITY UNION FINANCE LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 339 : 2004 3 CPJ 306 : 2005 1 CLT 4 : 2005 2 CPR 133
Tribunals and Commissions21 Jun 2004Appeal dismissed
PETER LOBO Vs Dena Bank
National Consumer Disputes Redressal Commission · 2004 3 CPJ 536
Tribunals and Commissions21 Jun 2004Appeal partly allowed
U.S. ROOPS LTD. Vs RABIABIBI AMIRUDDIN PATHAN
National Consumer Disputes Redressal Commission · 2004 3 CPJ 651
Tribunals and Commissions18 Jun 2004Appeal dismissed
A. THIRUVENGADAM Vs BRANCH MANAGER, E.L.G.I. EQUIPMENTS LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 360
Tribunals and Commissions18 Jun 2004Appeal partly allowed
Antonio Joao Fernandes Vs FLIGHT INCHARGE, JET AIRWAYS
National Consumer Disputes Redressal Commission · 2004 2 CPR 335 : 2004 3 CLT 139 : 2004 3 CPJ 522
Tribunals and Commissions18 Jun 2004Appeal dismissed
DEVIDAS M. SHANBHAG Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 632 : 2004 3 CPJ 698
Tribunals and Commissions17 Jun 2004Appeal partly allowed
JAIPUR VIDYUT VITRAN NIGAM Vs Murari Lal
National Consumer Disputes Redressal Commission · 2006 1 CPJ 265
Tribunals and Commissions17 Jun 2004Appeal dismissed
KARPAGAM AGENCIES Vs R. VALLUVAN
National Consumer Disputes Redressal Commission · 2005 1 CPC 612 : 2005 1 CPJ 280
Tribunals and Commissions17 Jun 2004Appeal allowed
United India Insurance Co. Ltd. Vs THIRU R. KANNAN
National Consumer Disputes Redressal Commission · 2005 3 CPJ 403
Tribunals and Commissions17 Jun 2004Appeal allowed
S.K.A.T. WATERS (P.) LTD. Vs SIDDARTH SIVALINGAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 652
Tribunals and Commissions16 Jun 2004Appeal dismissed
SENIOR SUPERINDENT OF POST OFFICES Vs MAYA DEVI DUBEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 460
Tribunals and Commissions16 Jun 2004Appeal allowed
CHIEF CLAIMS OFFICER, CENTRAL RAILWAY Vs VADIVU TEXTILES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 617 : 2005 1 CLT 427 : 2005 1 CPR 307
Tribunals and Commissions16 Jun 2004Appeal dismissed
S.D. KULKARNI Vs KHANDOBA MAIRAL KODALKAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 290 : 2004 3 CPJ 520
Tribunals and Commissions16 Jun 2004Appeal allowed
CHANDRAMOHAN M. ANCHAN Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 542