Tribunals and Commissions29 Jun 2004Appeal partly allowed
Life Insurance Corporation of India Vs MOHARMANIA
National Consumer Disputes Redressal Commission · 2004 2 CPR 604 : 2004 3 CLT 118 : 2004 4 CPJ 128
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 32 of 67
Tribunals and Commissions29 Jun 2004
KAMALINDER SINGH Vs HANUMAN TRADER
National Consumer Disputes Redressal Commission · 2004 2 CLT 612 : 2004 3 CPR 354 : 2005 2 CPJ 297
Tribunals and Commissions29 Jun 2004Application dismissed
SUNIL GOPINATH RAUT Vs SHRIRAM P. PINGALE
National Consumer Disputes Redressal Commission · 2004 2 CPC 571 : 2004 3 CLT 351 : 2004 3 CPR 347 : 2004 4 CPJ 513
Tribunals and Commissions29 Jun 2004Appeal allowed
BISAHU RAM KAUSHIK Vs JUNIOR ENGINEER, CHHATTISGARH ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPR 610 : 2004 3 CPJ 582
Tribunals and Commissions29 Jun 2004Revision allowed
NORBERT MASCARENHAS Vs YUSUF KHAMBATI
National Consumer Disputes Redressal Commission · 2004 3 CPJ 588
Tribunals and Commissions29 Jun 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs RAGHUNATH SHIVDAYAL TOTALA
National Consumer Disputes Redressal Commission · 2004 3 CLT 361 : 2004 3 CPR 392 : 2005 1 CPJ 752
Tribunals and Commissions29 Jun 2004
SALVADOR FRANCIS BORGES Vs ARUN BHOBE
National Consumer Disputes Redressal Commission · 2004 2 CPR 651 : 2004 3 CLT 105 : 2004 4 CPJ 794
Tribunals and Commissions28 Jun 2004Appeal dismissed
Rajasthan Roadways Vs Baldev Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 662 : 2005 1 CPC 582 : 2005 1 CPJ 262
Tribunals and Commissions28 Jun 2004Appeal allowed
C.E.S.C. Limited Vs BABLOO SAHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 486
Tribunals and Commissions25 Jun 2004Appeal dismissed
K. VELMURUGAN Vs Registrar, Pondicherry University
National Consumer Disputes Redressal Commission · 2005 1 CPJ 622 : 2005 1 CPR 292
Tribunals and Commissions24 Jun 2004Revision disposed of
S. THANASEKARAN Vs CITY And INDUSTRIAL DEVELOPMENT CORPORATION (CIDCO)
National Consumer Disputes Redressal Commission · 2004 3 CPJ 642
Tribunals and Commissions24 Jun 2004Appeal allowed
M. SUVARNA Vs V. PENTAIAH
National Consumer Disputes Redressal Commission · 2004 3 CLT 396 : 2004 4 CPJ 75
Tribunals and Commissions23 Jun 2004Appeal allgowed
W.B.S.E.B. Vs SURESH DEBNATH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 112
Tribunals and Commissions23 Jun 2004Appeal allowed
JANGEER SINGH Vs KOCHAR HOSPITAL And RESEARCH CENTRE PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 223
Tribunals and Commissions23 Jun 2004Appeal partly allowed
Branch Manager, United India Insurance Co. Ltd. Vs J. RAMESH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 492
Tribunals and Commissions23 Jun 2004Appeal dismissed
State Bank of India Vs P. BALAKRISHNAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 661 : 2005 2 CLT 110
Tribunals and Commissions23 Jun 2004Appeal allowed
United India Insurance Co. Ltd. Vs S. Natarajan
National Consumer Disputes Redressal Commission · 2004 4 CPJ 779 : 2005 1 CPR 264
Tribunals and Commissions22 Jun 2004
KHIRALATA SAMAL Vs S.D.O./A.M. (COMM) ELECTRICAL SUB-DIVISION, CESCO LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 353 : 2005 1 CLT 117
Tribunals and Commissions22 Jun 2004
UNIQUE BUILDERS Vs ELVINO BERNARDO D'SOUZA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 532
Tribunals and Commissions22 Jun 2004Revision Petition allowed
AJIT KOSSAMBE Vs GOMAKANT MAHAMBE
National Consumer Disputes Redressal Commission · 2004 3 CLT 425 : 2004 3 CPR 478 : 2004 4 CPJ 9