Tribunals and Commissions06 Jul 2004Appeal allowed
Subba Reddiar Vs STATE TRANSPORT CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 633
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 31 of 67
Tribunals and Commissions06 Jul 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs LOVELY NARULA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 709
Tribunals and Commissions06 Jul 2004
C.S.R. HOSPITAL Vs M.K. KANNAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 790 : 2005 1 CPR 513
Tribunals and Commissions05 Jul 2004
GHAZIABAD DEVELOPMENT AUTHORITY Vs AJAY SWAROOP CHOUDHARI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 329
Tribunals and Commissions05 Jul 2004Appeal dismissed
DELHI VIDYUT BOARD Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 376
Tribunals and Commissions05 Jul 2004Appeal dismissed
Mehar Kaur Vs State of Punjab
National Consumer Disputes Redressal Commission · 2005 2 CPJ 679
Tribunals and Commissions05 Jul 2004Petition is dismissed
EAST INDIA TRANSPORT AGENCY Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 52
Tribunals and Commissions05 Jul 2004
ACME FLUORO POLYMERS LTD. Vs CENTRAL WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 6 : 2004 2 CPC 372 : 2004 2 CPR 118 : 2004 3 CLT 150 : 2004 3 CPJ 83
Tribunals and Commissions05 Jul 2004petitions allowed
ATUL VYAS Vs HULAS JAIN
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 15 : 2004 2 CPC 670 : 2004 4 CPJ 31 : 2005 0 ACJ 346
Tribunals and Commissions03 Jul 2004Appeal allowed
INDIAN POSTAL DEPARTMENT Vs Omkar Singh
National Consumer Disputes Redressal Commission · 2004 3 CLT 473 : 2004 3 CPR 521 : 2004 4 CPJ 161
Tribunals and Commissions03 Jul 2004Appeal dismissed
K.P. ENTERPRISES Vs GEETA DEVI KHANDELWAL
National Consumer Disputes Redressal Commission · 2004 3 CLT 503 : 2004 3 CPR 514 : 2004 4 CPJ 218
Tribunals and Commissions03 Jul 2004
RELIANCE TELECOM LIMITED Vs KUSHAL JAIN
National Consumer Disputes Redressal Commission · 2004 3 CLT 370 : 2004 3 CPR 268 : 2004 4 CPJ 282
Tribunals and Commissions03 Jul 2004Appeal dismissed
HARISH KURRE Vs SAMIR DIXIT
National Consumer Disputes Redressal Commission · 2004 3 CPR 524 : 2004 4 CPJ 332 : 2005 1 CLT 49
Tribunals and Commissions01 Jul 2004Complaint disposed of
DAUDBHAI IBRAHIMBHAI KUSKIVALA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 366
Tribunals and Commissions30 Jun 2004
JANARDAN GAUTAM Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 291
Tribunals and Commissions30 Jun 2004Appeal allowed
Bharat Sanchar Nigam Ltd. Vs PRATAP KUMAR BANERJEE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 476
Tribunals and Commissions30 Jun 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs OM PRAKASH GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 539 : 2005 1 CPR 345
Tribunals and Commissions30 Jun 2004Appeal allowed
WBSEB Vs MADAN GOPAL SAHA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 647
Tribunals and Commissions30 Jun 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs ISHWAR CHAND GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 793 : 2005 1 CPR 311
Tribunals and Commissions29 Jun 2004Appeal allowed
PARUMAL CHOUDHARY Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 2 CPR 607 : 2004 3 CLT 122 : 2004 4 CPJ 488