Tribunals and Commissions09 Jul 2004Appeal allowed
THOMSON MULTIMEDIA INDIA PVT. LTD. Vs N.N. KAR
National Consumer Disputes Redressal Commission · 2005 3 CPJ 697
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 30 of 67
Tribunals and Commissions09 Jul 2004Appeal partly allowed
BHAGWAN SHANKAR PD. SINGH Vs SWATANTRA KUMAR SUMAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 812 : 2005 1 CPR 136
Tribunals and Commissions08 Jul 2004Appeal dismissed
TELECOM Vs S. Srinivasan
National Consumer Disputes Redressal Commission · 2005 2 CPJ 282
Tribunals and Commissions08 Jul 2004Appeal dismissed
PRAMOD KUMAR SHRIVASTAVA Vs NAZIR KHAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 112 : 2005 1 CPR 723
Tribunals and Commissions08 Jul 2004Appeal dismissed
KAMLESH KUMAR VERMA Vs MANAGING DIRECTOR, M/S. ARUN TADE COMBINES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 117
Tribunals and Commissions08 Jul 2004Appeal dismissed
Life Insurance Corporation of India Vs RADHIKA MADHARIYA
National Consumer Disputes Redressal Commission · 2004 3 CLT 295 : 2004 3 CPR 63 : 2004 4 CPJ 131
Tribunals and Commissions08 Jul 2004Appeal allowed
Mahendra Thakur Vs DAINIK BHASKAR (DAINIK SAMACHAR PATRA)
National Consumer Disputes Redressal Commission · 2004 3 CLT 550 : 2004 4 CPJ 295 : 2005 1 CPR 721
Tribunals and Commissions08 Jul 2004
ANKUSH VITHOBA DHOKALE Vs ANANT DINKAR BHOSALE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 316 : 2005 1 CLT 55
Tribunals and Commissions08 Jul 2004Appeal allowed
Unit Trust of India Vs K. NALINI KURUP
National Consumer Disputes Redressal Commission · 2005 2 CPR 306 : 2005 3 CPJ 495
Tribunals and Commissions08 Jul 2004Appeal allowed
JHAMAN DAS BAJAJ Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 3 CPJ 563 : 2004 3 CPR 226 : 2005 1 CLT 43
Tribunals and Commissions08 Jul 2004Appeal dismissed
INDIRABEN MADHUBHAI BEDEKAR Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 60
Tribunals and Commissions08 Jul 2004
INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT. LTD. Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 651 : 2005 1 CLT 465 : 2005 1 CPR 439
Tribunals and Commissions07 Jul 2004Appeal partly allowed
CHANDESHWAR PD. SINGH Vs BHOLA PD. SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 125
Tribunals and Commissions07 Jul 2004Appeal dismissed
ALLAHABAD BANK Vs SHIV SWAROOP SRIVASTAVA
National Consumer Disputes Redressal Commission · 2004 3 CLT 544 : 2004 3 CPR 652 : 2004 4 CPJ 269
Tribunals and Commissions07 Jul 2004Appeal allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SUJIT CHOWDHURY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 276
Tribunals and Commissions07 Jul 2004Appeal allowed
DIVISIONAL ENGINEER (TELEPHONES) Vs NEELMANI DAS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 42
Tribunals and Commissions07 Jul 2004Appeal allowed
REGIONAL MANAGER, RIICO Vs RAJ KUMAR SETIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 482
Tribunals and Commissions07 Jul 2004Appeal dismissed
CANARA BANK Vs RAM SINGH JAISWAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 19 : 2005 2 CPJ 51
Tribunals and Commissions07 Jul 2004
ASHOK LEYLAND LIMITED Vs PRABHULAL MARU
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 43
Tribunals and Commissions06 Jul 2004Appeal dismissed
M. VENKATA RAJU Vs Canara Bank
National Consumer Disputes Redressal Commission · 2004 3 CPR 518 : 2005 2 CPJ 424