Tribunals and Commissions19 Jul 2004Appeal dismissed
Life Insurance Corporation of India Vs RAJENDRA SINGH GAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 531
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 28 of 67
Tribunals and Commissions19 Jul 2004Appeal dismissed
POST MASTER, POST OFFICE, ALIPUR Vs SAVITRI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 725 : 2005 1 CPR 352
Tribunals and Commissions16 Jul 2004Appeal dismissed
PRABHAKAR CHATURVEDI Vs ANSAL HOUSING FINANCE AND LEASING COMPANY LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 651 : 2004 4 CPJ 243
Tribunals and Commissions16 Jul 2004Appeals dismissed
AGRA DEVELOPMENT AUTHORITY Vs KM. PRAGATI CHAURASIA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 410
Tribunals and Commissions16 Jul 2004Appeal allowed
C.E.S.C. Limited Vs MD. NIZAMUDDIN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 437
Tribunals and Commissions16 Jul 2004Appeal allowed
IQBAL CHAND ARORA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 466
Tribunals and Commissions16 Jul 2004Appeal dismissed
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs RADHA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 547 : 2005 1 CPR 370
Tribunals and Commissions16 Jul 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs MADAN LAL JAIN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 710 : 2005 1 CPR 250
Tribunals and Commissions16 Jul 2004Appeal partly allowed
ANCHAL SARI SHOP Vs M.P. JAISWAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 831 : 2005 1 CPR 609
Tribunals and Commissions15 Jul 2004Appeal allowed
GUJARAT ELECTRICITY BOARD Vs R.P.ENGINEERING
National Consumer Disputes Redressal Commission · 2006 1 CPC 346 : 2006 1 CPJ 164
Tribunals and Commissions15 Jul 2004Appeal allowed
K. ANJAIAH Vs NATIONAL SEEDS CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 501 : 2004 4 CPJ 181 : 2005 1 CPR 89
Tribunals and Commissions15 Jul 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs JASWINDER KAUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 686 : 2005 1 CPJ 235
Tribunals and Commissions15 Jul 2004
Union of India Vs NITABEN J.PUROHIT
National Consumer Disputes Redressal Commission · 2006 1 CPJ 244
Tribunals and Commissions15 Jul 2004Appeal dismissed
UNIQUE ELECTRONICS Vs JIWAN DASS
National Consumer Disputes Redressal Commission · 2005 1 CLT 660 : 2005 1 CPJ 278
Tribunals and Commissions15 Jul 2004
DINESH TIWARI Vs Kanpur Development Authority
National Consumer Disputes Redressal Commission · 2005 1 CPJ 670 : 2005 2 CLT 113
Tribunals and Commissions15 Jul 2004Appeal disposed of
TELECOMMUNICATION Vs NASIM AHSAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 766
Tribunals and Commissions14 Jul 2004Appeal allowed
ARULMIGU DHANDAYUTHAPANISWAMY THIRUKOIL Vs M. Mahalingam
National Consumer Disputes Redressal Commission · 2005 1 CPJ 295
Tribunals and Commissions14 Jul 2004Appeal dismissed
S. SAVARIMUTHU Vs ESPN SOFTWARE INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 296
Tribunals and Commissions14 Jul 2004Appeal allowed
D.R. RAIBOLE Vs KAUSHIK V. CHHEDDA
National Consumer Disputes Redressal Commission · 2005 2 CLT 329 : 2005 2 CPJ 461
Tribunals and Commissions14 Jul 2004Appeal allowed
T.S. 3 NAICKERPATTI PRIMARY CO-OP. BANK Vs N. NALLIAH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 476