Tribunals and Commissions27 Jul 2004Appeal dismigssed
Akhil Bhartiya Upbhokta Congress Vs Bharti Telenet Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 402
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 26 of 67
Tribunals and Commissions27 Jul 2004
DHYAN SINGH Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CLT 511 : 2004 4 CPJ 192 : 2005 1 CPR 244
Tribunals and Commissions27 Jul 2004Appeal and Revision disposed of
Kanpur Development Authority Vs ALKA RANI SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 33
Tribunals and Commissions27 Jul 2004Appeal allowed
KUMARI BAI SAHU Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 496
Tribunals and Commissions27 Jul 2004Application allowed
KATARIA TOUR AND TRAVELS Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 61
Tribunals and Commissions26 Jul 2004Appeal dismissed
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs Pawan Kumar
National Consumer Disputes Redressal Commission · 2004 3 CPR 636 : 2004 4 CPJ 105
Tribunals and Commissions26 Jul 2004Revision allowed
HCL OFFICE AUTOMATION LTD. Vs REJI K. VARGHESE
National Consumer Disputes Redressal Commission · 2004 2 CPC 644 : 2004 3 CLT 237 : 2004 3 CPR 77 : 2004 4 CPJ 18
Tribunals and Commissions26 Jul 2004Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs K.R. BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 621 : 2005 1 CPJ 109
Tribunals and Commissions26 Jul 2004Revision disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs ANAND PAL SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 118
Tribunals and Commissions26 Jul 2004Appeal dismissed
STATE INSURANCE Vs BHAROSI BAI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 199
Tribunals and Commissions26 Jul 2004Appeal disposed of
MAHINDRA AND MAHINDRA LIMITED Vs MORWAL BROTHER PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2006 1 CPJ 369
Tribunals and Commissions23 Jul 2004
LUKS ABHINAY TEACHING SANSTHA Vs MITHESHBHAI BHUPENDRABHAI THAKKER
National Consumer Disputes Redressal Commission · 2006 1 CPJ 335
Tribunals and Commissions23 Jul 2004Appeal allowed
DEPARTMENT, GOVT. OF INDIA Vs VIJAY KUMAR BHATT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 37
Tribunals and Commissions22 Jul 2004Appeal dismissed
JASPAL SINGH Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 2 CPC 658 : 2004 4 CPJ 16
Tribunals and Commissions22 Jul 2004Appeal allowed
K. VARADAPPAN Vs Kerala Transport Co.
National Consumer Disputes Redressal Commission · 2004 2 CPC 632 : 2004 3 CLT 243 : 2004 3 CPR 48 : 2004 4 CPJ 29
Tribunals and Commissions22 Jul 2004Appeal disposed of
CESC Vs PRABHAT SUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 414
Tribunals and Commissions22 Jul 2004
RADHA SHAMPRAKASH DAMLE Vs GOLDEN GLADES LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 447 : 2005 1 CLT 165
Tribunals and Commissions22 Jul 2004
S. ABDUL AZEEZ Vs Municipal Corporation of Hyderabad
National Consumer Disputes Redressal Commission · 2004 4 CPJ 548 : 2005 1 CPR 319
Tribunals and Commissions22 Jul 2004Appeal partly allowed
RICHARD PINHEIRO Vs UNITED INDIA WATER PROOFING SERVICES
National Consumer Disputes Redressal Commission · 2004 3 CPR 188 : 2005 1 CLT 27 : 2005 1 CPJ 564
Tribunals and Commissions22 Jul 2004
ANIL KUMAR GARG Vs JAGDISH CHOKHANI
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 26 : 2004 2 CPC 630 : 2004 3 CLT 242 : 2004 3 CPR 46 : 2004 4 CPJ 72