Tribunals and Commissions06 Aug 2004Appeals dismissed
National Insurance Company Ltd. Vs KAILASH CHANDRA MAHESHWARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 741
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 24 of 67
Tribunals and Commissions06 Aug 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs HEMANT BHANDARI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 418 : 2005 3 CPR 231
Tribunals and Commissions06 Aug 2004Revision Petition allowed
KANNUR MUNICIPALITY-Revn. Vs E.V. ABDUL HAMEED HAJI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 461 : 2005 3 CPR 125
Tribunals and Commissions06 Aug 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs DINDAYAL SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 706
Tribunals and Commissions05 Aug 2004Appeal allowed
Branch Manager, State Bank of India Vs KAMINI DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 65 : 2005 1 CLT 392
Tribunals and Commissions05 Aug 2004Disposed Of
Geeta Jethani Vs Airport Authority of India
National Consumer Disputes Redressal Commission · 2004 2 CPC 428 : 2004 3 CLT 221 : 2004 3 CPJ 106 : 2004 3 CPR 60
Tribunals and Commissions05 Aug 2004Appeal disposed of
Union of India Vs SUMAN KANWAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 719 : 2004 4 CPJ 244
Tribunals and Commissions04 Aug 2004Appeal partly allowed
S.S.I., D.U. CENTRE Vs AKKU BEIG
National Consumer Disputes Redressal Commission · 2004 4 CPJ 753 : 2005 1 CPR 313
Tribunals and Commissions04 Aug 2004Appeal dismissed
SUNITA Vs A.S. LALLY AND ASSOCIATES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 535
Tribunals and Commissions04 Aug 2004
TERENCE CORREYA Vs MARUTI UDYOG Limited
National Consumer Disputes Redressal Commission · 2004 3 CPR 421 : 2005 1 CLT 609 : 2005 1 CPJ 96
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Bharti Cellular Limited Vs BLUE BELLS MODEL SCHOOL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 103
Tribunals and Commissions03 Aug 2004Appeal allowed
BALAJI TIMBER DEPOT Vs A.P. RAMALINGAM
National Consumer Disputes Redressal Commission · 2004 3 CPR 142 : 2004 4 CPJ 78 : 2005 1 CLT 390
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs PRASHANT KUMAR B.M.
National Consumer Disputes Redressal Commission · 2004 3 CPR 322 : 2005 2 CPJ 224
Tribunals and Commissions03 Aug 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs ANITA BARAYA
National Consumer Disputes Redressal Commission · 2004 3 CLT 560 : 2004 3 CPR 712 : 2004 4 CPJ 284
Tribunals and Commissions03 Aug 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs ASHOK DIWAN
National Consumer Disputes Redressal Commission · 2004 3 CPR 530 : 2004 4 CPJ 37
Tribunals and Commissions03 Aug 2004Appeal dismissed
A.K. WALLIA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 412
Tribunals and Commissions03 Aug 2004
SUBHASH CHANDRA CHATURVEDI Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 571
Tribunals and Commissions03 Aug 2004Appeal allowed
DELHI VIDYUT BOARD Vs KALYAN SINGH GOSWAMI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 76
Tribunals and Commissions03 Aug 2004
UNION OF INDIA, NORTHERN RAILWAY Vs SATYA NARAIN SINGHAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 30 : 2005 2 CPC 315 : 2005 2 CPR 112 : 2005 3 CPJ 50
Tribunals and Commissions02 Aug 2004Appeal dismissed
SAFRON MARKETING INDIA PVT. LTD. Vs SUKHVIR SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 475