Tribunals and Commissions11 Aug 2004
PRADEEP INDUSTRIES Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 348 : 2005 1 CLT 131
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 23 of 67
Tribunals and Commissions11 Aug 2004Appeal allowed
NANDKUMAR MALEKAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 39
Tribunals and Commissions11 Aug 2004
AVTAR SINGH Vs ICICI HFC LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPC 440 : 2004 4 CPJ 422 : 2005 1 CLT 126
Tribunals and Commissions11 Aug 2004Appeal dismissed
JAI BHARAT TRANSPORT Vs INDERLAL AGARWAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 325 : 2005 2 CPJ 436
Tribunals and Commissions11 Aug 2004Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs JATINDER SINGH JUNEJA
National Consumer Disputes Redressal Commission · 2005 1 CPC 37 : 2005 1 CPJ 625 : 2005 2 CLT 21
Tribunals and Commissions11 Aug 2004Appeal allowed
Oriental Insurance Co. Ltd. Vs Shikhar Chand Jain
National Consumer Disputes Redressal Commission · 2005 1 CPJ 555 : 2005 2 CLT 29
Tribunals and Commissions11 Aug 2004
DEVINDER MALHOTRA Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2004 4 CPJ 561 : 2005 1 CPR 344
Tribunals and Commissions11 Aug 2004Appeal dismissed
PRINCIPAL GENERAL MANAGER, TELEPHONES Vs S. BHUPINDER SINGH NANDA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 680
Tribunals and Commissions11 Aug 2004Appeal allowed
Darshan Singh Ahuja Vs HAMDARD (WAKF) LABORATORIES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 726
Tribunals and Commissions11 Aug 2004
TEJAS P. BHATT Vs Alitalia
National Consumer Disputes Redressal Commission · 2005 2 CPJ 77
Tribunals and Commissions10 Aug 2004Appeal dismissed
PANVIJ BIOTEC NIGERIA LTD. Vs NATIONAL CONTAINER LINE
National Consumer Disputes Redressal Commission · 2004 3 CLT 400 : 2004 3 CPR 476 : 2004 4 CPJ 80
Tribunals and Commissions10 Aug 2004Appeal disposed of
DEVI Vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 115
Tribunals and Commissions10 Aug 2004Appeal partly allowed
C.G. GRIHA NIRMAN MANDAL Vs VIJAY BAHADUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 183
Tribunals and Commissions10 Aug 2004
Sachindra Nath Dubey Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 2005 1 CLT 654 : 2005 1 CPJ 358
Tribunals and Commissions10 Aug 2004Appeal allowed
NARAYAN SINGH CHANDRAKAR Vs DURG TELEPHONE DEPARTMENT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 418
Tribunals and Commissions10 Aug 2004
AGSUN SEEDS (INDIA) LTD. Vs N.NAGENDRA REDDY
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 25 : 2004 3 CPR 137 : 2005 0 ACJ 105 : 2005 1 CLT 77
Tribunals and Commissions09 Aug 2004Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs JAGESHWAR PANDEY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 601 : 2005 1 CLT 458
Tribunals and Commissions09 Aug 2004Appeal dismissed
L.I.C. Of India Vs BHOLA CHOUDHARY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 677 : 2005 1 CPR 445
Tribunals and Commissions09 Aug 2004Revision dismissed
U.P. AVAS AVEM VIKAS PARISHAD Vs NARENDRA PRAKASH DIWAN
National Consumer Disputes Redressal Commission · 2006 1 CLT 461 : 2006 1 CPJ 72
Tribunals and Commissions09 Aug 2004Appeal allowed
D.C. SOOD Vs NIIT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 723 : 2005 1 CLT 283 : 2005 1 CPR 125