Tribunals and Commissions25 Aug 2004Appeal dismissed
SUPTD. OF POST OFFICES Vs ANAND PRAKASH BANSAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 137
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 21 of 67
Tribunals and Commissions25 Aug 2004
Power Grid Corporation Of India Ltd. Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 251
Tribunals and Commissions25 Aug 2004Appeal allowed
SURAJ BHAN Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2004 4 CPJ 335 : 2005 1 CLT 48
Tribunals and Commissions24 Aug 2004Appeals partly allowed
PRAFULBHAI MANIBHAI PATEL Vs Union of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 607
Tribunals and Commissions24 Aug 2004Appeal dismissed
KANCHAN VERMA Vs WHIRLPOOL OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2004 3 CLT 499 : 2004 3 CPR 597 : 2004 4 CPJ 213
Tribunals and Commissions24 Aug 2004Appeals dismissed
B.S.E.S. YAMUNA POWER LIMITED Vs BUDDHA KANTI BASU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 376
Tribunals and Commissions24 Aug 2004
BIKASH KUMAR PAUL Vs SARADA CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 641
Tribunals and Commissions24 Aug 2004Appeal dismissed
DELHI VIDYUT BOARD Vs PURAN MAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 682
Tribunals and Commissions23 Aug 2004Appeal dismissed
Uttaranchal Power Corporation Ltd. Vs ANAND PRAKASH
National Consumer Disputes Redressal Commission · 2005 1 CLT 551 : 2005 1 CPC 198 : 2005 1 CPJ 18
Tribunals and Commissions23 Aug 2004Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs M.S. KOHLI
National Consumer Disputes Redressal Commission · 2004 3 CLT 565 : 2004 3 CPR 697 : 2004 4 CPJ 286
Tribunals and Commissions23 Aug 2004Appeal partly allowed
MADHU GOYAL Vs VIMAL MEDICAL HALL
National Consumer Disputes Redressal Commission · 2004 3 CLT 568 : 2004 3 CPR 649 : 2004 4 CPJ 288
Tribunals and Commissions23 Aug 2004Appeal disposed of
SATENDER Vs VED PAL SHARMA
National Consumer Disputes Redressal Commission · 2004 3 CLT 546 : 2004 3 CPR 710 : 2004 4 CPJ 294
Tribunals and Commissions23 Aug 2004Appeal allowed
R.P. Vohra Vs EXECUTIVE ENGINEER, MUNICIPAL CORPORATION, PUBLIC HEALTH DIVISION NO. 2
National Consumer Disputes Redressal Commission · 2004 4 CPJ 464 : 2005 1 CLT 169
Tribunals and Commissions23 Aug 2004Appeal allowed
JET AIRWAYS INDIA (P.) LTD. Vs DIPAK BHATTACHARYA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 607 : 2005 1 CLT 255 : 2005 1 CPR 12
Tribunals and Commissions23 Aug 2004Appeal dismissed
Kuldip Singh Vs JOSHI AUTO ZONE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 611 : 2005 1 CLT 422
Tribunals and Commissions20 Aug 2004Appeal dismissed
C.M.C. LIMITED Vs PRAVEEN KUMAR TYAGI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 392
Tribunals and Commissions20 Aug 2004Appeal dismissed
SHALIMAR ESTATES PVT. LTD. Vs MRS. RASHMI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 481
Tribunals and Commissions19 Aug 2004
Madhu Sood Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 350
Tribunals and Commissions19 Aug 2004Appeal partly allowed
H.S. GILL Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2004 3 CPJ 616
Tribunals and Commissions19 Aug 2004Appeal dismissed
HFCL INFOTEL LIMITED Vs ASHOK PATHANIA
National Consumer Disputes Redressal Commission · 2004 3 CPJ 603