Tribunals and Commissions02 Sept 2004
AQUADEV INDIA LTD. Vs STATE BANK OF HYDERABAD
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 23
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 20 of 67
Tribunals and Commissions01 Sept 2004Appeal dismissed
MAZHARUDDINBHAI S. KAZI Vs Ashok Mehta
National Consumer Disputes Redressal Commission · 2005 1 CPJ 552
Tribunals and Commissions31 Aug 2004
MANASA READY MADE AND CLOTH CENTRE Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 194 : 2005 1 CPR 57
Tribunals and Commissions31 Aug 2004Appeal partly allowed
BANK OF BARODA Vs RAM SWAROOP AHUJA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 397
Tribunals and Commissions31 Aug 2004Appeal disposed of
HCL LIMITED Vs MANOJ DWIVEDI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 770
Tribunals and Commissions31 Aug 2004
SEEMA DEVI Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2005 4 CPJ 102 : 2006 1 CPC 51
Tribunals and Commissions30 Aug 2004Appeal dismissed
SATEESH KUMAR Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION
National Consumer Disputes Redressal Commission · 2005 2 CPJ 483
Tribunals and Commissions30 Aug 2004Appeal disposed of
VIKRAM SINGH (SINCE DECEASED) Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2005 2 CPJ 117
Tribunals and Commissions30 Aug 2004Appeal partly allowed
K.G. GHAWARI Vs ANBROS MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 44
Tribunals and Commissions30 Aug 2004Appeal partly allowed
PUNJAB ALLOYS PRIVATE LIMITED Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CLT 322 : 2005 2 CPJ 452 : 2005 2 CPR 352
Tribunals and Commissions30 Aug 2004petition is dismissed
ANIL U.PANDEY Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 27 : 2005 1 CLT 189 : 2005 1 CPC 273 : 2005 1 CPR 10 : 2005 3 CPJ 21
Tribunals and Commissions27 Aug 2004
B.K. GHOSH Vs P. MAULICK
National Consumer Disputes Redressal Commission · 2005 1 CPJ 737 : 2005 2 CLT 74
Tribunals and Commissions26 Aug 2004
PERCY DOCTOR Vs SONA DEVELOPERS
National Consumer Disputes Redressal Commission · 2004 3 CLT 357 : 2004 3 CPR 380 : 2004 4 CPJ 285
Tribunals and Commissions26 Aug 2004Appeal dismissed
Life Insurance Corporation of India Vs Rehana Begum
National Consumer Disputes Redressal Commission · 2004 3 CLT 548 : 2004 3 CPR 503 : 2004 4 CPJ 292
Tribunals and Commissions26 Aug 2004
HEMA ELECTRONICS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CLT 556 : 2004 3 CPR 681 : 2004 4 CPJ 300
Tribunals and Commissions26 Aug 2004Appeal disposed of
CHHATTISGARH GRIH NIRMAN MANDAL Vs PREMSAGAR @ SUKHSAGAR MALHOTRA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 56
Tribunals and Commissions26 Aug 2004Appeal dismissed
ARVIND KAUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 603 : 2005 1 CLT 442
Tribunals and Commissions26 Aug 2004Appeals allowed
Satish Kumar Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 654
Tribunals and Commissions26 Aug 2004
HELIWAL COLD STORAGE PVT. LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 3 CPR 730 : 2005 1 CPJ 695 : 2005 2 CLT 85
Tribunals and Commissions26 Aug 2004Appeals dismissed
MANJARI DESHPANDE Vs ISPAT EMPLOYEES CO-OP., CREDIT SOCIETY, BHILAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 705