Tribunals and Commissions17 Sept 2004
DHARAM SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 553 : 2005 1 CLT 179 : 2005 1 CPR 364
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 18 of 67
Tribunals and Commissions16 Sept 2004Appeal disposed of
ALLAHABAD BANK Vs Kamlesh Kumar
National Consumer Disputes Redressal Commission · 2005 3 CPJ 13
Tribunals and Commissions16 Sept 2004Appeal allowed
United India Insurance Company Limited Vs RAJ NARAIN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 135
Tribunals and Commissions15 Sept 2004Disposed Of
Jasvinder Singh Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPR 145 : 2005 1 CLT 557 : 2005 1 CPC 214 : 2005 1 CPJ 56
Tribunals and Commissions15 Sept 2004Revision Petition dismissed
NIRMAL OSTWAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2005 1 CPC 205 : 2005 1 CPJ 55
Tribunals and Commissions15 Sept 2004Appeal dismissed
KAMAL ROY Vs Larsen and Toubro Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 782 : 2005 1 CPR 143
Tribunals and Commissions14 Sept 2004Appeal dismissed
Block Development Officer Vs SUNDARI BEWA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 394
Tribunals and Commissions14 Sept 2004Appeal disposed of
MANAGING DIRECTOR, ORISSA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs GOURA CHANDRA PADHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 416
Tribunals and Commissions14 Sept 2004Appeal dismissed
CO-OPERATIVE AGRICULTURAL And RURAL DEVELOPMENT BANK Vs Prahallad Naik
National Consumer Disputes Redressal Commission · 2005 1 CPJ 754
Tribunals and Commissions13 Sept 2004Appeal dismissed
CHANDIGARH ADMINISTRATION Vs Malkhan Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 191 : 2005 1 CLT 599 : 2005 1 CPC 168 : 2005 1 CPJ 60 : 2005 1 CPR 15
Tribunals and Commissions13 Sept 2004Appeal disposed of
New India Assurance Co. Ltd. Vs N. Ramalingam
National Consumer Disputes Redressal Commission · 2004 3 CLT 298 : 2004 3 CPR 148 : 2005 1 CLT 571 : 2005 1 CPC 259 : 2005 1 CPJ 48
Tribunals and Commissions13 Sept 2004Appeal dismissed
A.K. RAMADOSS Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 2004 3 CPR 542 : 2005 1 CLT 555 : 2005 1 CLT 592 : 2005 1 CPC 199 : 2005 1 CPC 248 : 2005 1 CPJ 54
Tribunals and Commissions13 Sept 2004
KUMAR R. PRIOLKAR Vs REAL ESTATE AGENCIES
National Consumer Disputes Redressal Commission · 2005 2 CPR 553 : 2005 3 CPJ 394
Tribunals and Commissions13 Sept 2004Appeal disposed of
NATIONAL INSURANCE COMPANY LIMITED Vs LALTA RAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 285
Tribunals and Commissions13 Sept 2004
ZENITH COMPUTERS LTD. Vs Elbee Services Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 386 : 2005 3 CPR 102
Tribunals and Commissions13 Sept 2004
VIRMANI REFRIGERATION And COLD STORAGE PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 767 : 2005 2 CLT 134
Tribunals and Commissions10 Sept 2004
TAPAN BANERJEE Vs JAYANTA BASU
National Consumer Disputes Redressal Commission · 2005 3 CPJ 631
Tribunals and Commissions09 Sept 2004Appeal disposed of
AMBAJI PARCEL SERVICES Vs AMAR SONS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 127
Tribunals and Commissions09 Sept 2004Appeal allowed
ASIM J. PANDYA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 159
Tribunals and Commissions08 Sept 2004Appeal dismissed
Life Insurance Corporation of India Vs CHANDRIKA BAI NEWLEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 124