Tribunals and Commissions24 Sept 2004Revision Petitions allowed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs S. GURJINDER SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPC 546 : 2004 3 CPR 122 : 2004 4 CPJ 56 : 2005 1 CLT 71
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 16 of 67
Tribunals and Commissions24 Sept 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs CENTRE (CERC)
National Consumer Disputes Redressal Commission · 2005 1 CPJ 585 : 2005 2 CLT 33
Tribunals and Commissions24 Sept 2004Dismissed
RAM PIARI KAPOOR CHARITABLE TRUST Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 4 CPJ 346 : 2005 1 CLT 129
Tribunals and Commissions24 Sept 2004Appeal partly allowed
Oriental Insurance Co. Ltd. Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2005 1 CPJ 142
Tribunals and Commissions24 Sept 2004Appeal allowed
A.B. LAL Vs GAUTAM BUDH CO-OPERATIVE URBAN THRIFT CREDIT SOCIETY LIMITED
National Consumer Disputes Redressal Commission · 2005 3 CPJ 262
Tribunals and Commissions24 Sept 2004
Savani Transport Ltd. Vs KALKA ROADLINES
National Consumer Disputes Redressal Commission · 2005 1 CPJ 369
Tribunals and Commissions24 Sept 2004Appeal allowed
New India Assurance Co. Ltd. Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 756
Tribunals and Commissions23 Sept 2004Revision Petition dismissed
LIC OF INDIA Vs Joginder Kaur
National Consumer Disputes Redressal Commission · 2005 1 CPC 52 : 2005 2 CLT 299 : 2005 2 CPJ 78
Tribunals and Commissions23 Sept 2004Appeals dismissed
VARISHTHA PUNARVAS ADHIKARI THDC Vs A.K. GAUTAM
National Consumer Disputes Redressal Commission · 2005 2 CPJ 572
Tribunals and Commissions23 Sept 2004Appeal allowed
GOVIND SINGH RANA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 334
Tribunals and Commissions23 Sept 2004
S. VEERASAMY Vs MURUGAIYAN
National Consumer Disputes Redressal Commission · 2005 1 CPC 552 : 2005 1 CPJ 665 : 2005 1 CPR 423 : 2005 2 CLT 100
Tribunals and Commissions23 Sept 2004Appeal allowed
BIHAR STATE ELECTRICITY BOARD Vs SRIPATI JHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 683
Tribunals and Commissions23 Sept 2004
RANGI INTERNATIONAL Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 72
Tribunals and Commissions23 Sept 2004Appeal allowed
TASKEEN AHMED Vs KAVISHA MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 805
Tribunals and Commissions22 Sept 2004Revision Petition allowed
Haryana State Vs Guddi
National Consumer Disputes Redressal Commission · 2004 3 CPR 126 : 2006 1 CPC 349 : 2006 1 CPJ 71
Tribunals and Commissions22 Sept 2004Appeal disposed of
LINKWAY HONDA Vs NIPUN SARIN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 112
Tribunals and Commissions22 Sept 2004Appeal disposed of
TELEPHONE DEPARTMENT Vs Anil kumar
National Consumer Disputes Redressal Commission · 2005 1 CLT 580 : 2005 1 CPJ 206
Tribunals and Commissions22 Sept 2004Appeal allowed
MADHYAMIK SHIKSHA PARISHAD Vs SHAMBHOO SINGH RANA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 210
Tribunals and Commissions22 Sept 2004Appeal allowed
COL. S.C. THAPLIYAL Vs SONU MOTORS
National Consumer Disputes Redressal Commission · 2005 1 CLT 674 : 2005 1 CPJ 255
Tribunals and Commissions22 Sept 2004Appeal dismissed
PATEL SALT AND MARINE CHEMICALS Vs Gujarat Vidyut Board
National Consumer Disputes Redressal Commission · 2005 1 CPJ 366