Tribunals and Commissions07 Oct 2004Appeal dismissed
MANJU AGGARWAL Vs ALFA DRYCLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CLT 591 : 2005 1 CPC 222 : 2005 1 CPJ 42
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 14 of 67
Tribunals and Commissions07 Oct 2004
DURGA FLOUR MILLS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CLT 58 : 2005 2 CPJ 49
Tribunals and Commissions07 Oct 2004Appeal dismissed
MOTI LAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 536
Tribunals and Commissions07 Oct 2004Appeal dismissed
Bijay Kumar Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 782
Tribunals and Commissions06 Oct 2004Revision disposed of
GHAZIABAD DEVELOPMENT AUTHORITY Vs Yogesh Chandra Gupta
National Consumer Disputes Redressal Commission · 2005 1 CLT 530 : 2005 1 CPC 207 : 2005 1 CPJ 23
Tribunals and Commissions06 Oct 2004Appeal dismissed
RADHEY SHYAM Vs SNOWHITE DRYCLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 148
Tribunals and Commissions06 Oct 2004Appeal allowed
GODREJ-GE APPLIANCES LTD. Vs RAGHUBIR SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 48
Tribunals and Commissions05 Oct 2004Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs Vijay Kapoor
National Consumer Disputes Redressal Commission · 2005 1 CPJ 132
Tribunals and Commissions05 Oct 2004Appeal allowed
RADHA BAI Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 4
Tribunals and Commissions05 Oct 2004Appeal allowed
Union of India Vs SATENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 450
Tribunals and Commissions05 Oct 2004Appeal allowed
SHIV KUMAR Vs KRISHNA COLD STORAGE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 658
Tribunals and Commissions05 Oct 2004Appeal dismissed
National Insurance Co. Ltd. Vs JANARDAN GOVEKAR
National Consumer Disputes Redressal Commission · 2005 3 CPJ 676
Tribunals and Commissions05 Oct 2004Appeal dismissed
B.S.E.S. RAJDHANI POWER LIMITED Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 701
Tribunals and Commissions04 Oct 2004Appeal partly allowed
CHANDRIKA PRASAD Vs Lucknow Development Authority
National Consumer Disputes Redressal Commission · 2005 2 CPJ 199
Tribunals and Commissions04 Oct 2004Appeal allowed
M.P. ELECTRICITY BOARD Vs AKHTAR BI
National Consumer Disputes Redressal Commission · 2005 1 CLT 369 : 2005 1 CPR 632 : 2005 2 CPJ 221
Tribunals and Commissions04 Oct 2004Appeal partly allowed
National Insurance Company Ltd. Vs SURESH GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 436
Tribunals and Commissions04 Oct 2004Appeals dismissed
UMESH RAWLLEY Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 2005 1 CPJ 637 : 2005 2 CLT 61
Tribunals and Commissions04 Oct 2004Appeal dismissed
Telco Vs R.K. KHANNA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 738 : 2005 1 CPR 129
Tribunals and Commissions01 Oct 2004Revision Petition allowed
HEMA VASANTIAL DAKORI Vs BAJAJ AUTO LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 492 : 2005 1 CPR 101 : 2005 2 CPC 197 : 2005 2 CPJ 102 : 2005 2 CPJ 107
Tribunals and Commissions01 Oct 2004Appeal allowed
OM PRAKASH AGARWAL Vs Biswanath Chakraborty
National Consumer Disputes Redressal Commission · 2005 1 CPJ 147