Tribunals and Commissions01 Oct 2004Appeal allowed
JOSEPH MATHEW THOMAS And CO. Vs MARUTI UDYOG Limited
National Consumer Disputes Redressal Commission · 2005 3 CPJ 657
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 15 of 67
Tribunals and Commissions30 Sept 2004Appeal dismissed
Chandrasekar Vs State Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 267
Tribunals and Commissions30 Sept 2004Appeal dismissed
MOAZZEM HOSSAIN Vs WBSEB
National Consumer Disputes Redressal Commission · 2007 1 CPJ 378
Tribunals and Commissions30 Sept 2004Appeal allowed
Bihar State Electricity Board, Patna Vs BALDEO SAO
National Consumer Disputes Redressal Commission · 2005 1 CPJ 646
Tribunals and Commissions30 Sept 2004Appeal partly allowed
WBSEB Vs GOUR PAUL
National Consumer Disputes Redressal Commission · 2005 3 CPJ 646
Tribunals and Commissions30 Sept 2004Appeal disposed of
MANZOOR AHMAD KHAN Vs AIR INDIA BAGGAGE SERVICES LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 741 : 2005 1 CPR 315
Tribunals and Commissions29 Sept 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs MOHAN LAL GAUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 510 : 2005 1 CPR 372
Tribunals and Commissions29 Sept 2004Appeal allowed
SANTOSH KASAR Vs AWADESH VISHWAKARMA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 374
Tribunals and Commissions29 Sept 2004Appeal disposed of
British Airways Vs NITIN MAHESHWARI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 467
Tribunals and Commissions29 Sept 2004Appeal dismissed
A.B.P. PVT. LTD. Vs V. Sundaram
National Consumer Disputes Redressal Commission · 2005 1 CPJ 490
Tribunals and Commissions29 Sept 2004Appeal dismissed
NARAYAN HARI NAIK Vs ACCOUNTS OFFICER (TR COMP)
National Consumer Disputes Redressal Commission · 2005 3 CPJ 567
Tribunals and Commissions29 Sept 2004Appeals disposed of
VINOD R. TIWARI Vs DAYASHANKAR SHIVBALAK MISHRA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 638
Tribunals and Commissions29 Sept 2004Appeal dismissed
AALLANZ AUTOMOBILES Vs M.K. JAIN
National Consumer Disputes Redressal Commission · 2005 1 CPC 381
Tribunals and Commissions29 Sept 2004Appeal disposed of
ELECTROLUX VOLTAS LTD. Vs R.C. MITTAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 750 : 2005 1 CPR 548
Tribunals and Commissions28 Sept 2004Appeal disposed of
DELHI ELECTRICITY SUPPLY UNDERTAKING Vs Veer Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 352
Tribunals and Commissions28 Sept 2004Appeal disposed of
DELHI JAL BOARD Vs Sunita
National Consumer Disputes Redressal Commission · 2004 4 CPJ 359
Tribunals and Commissions28 Sept 2004Appeal allowed
KIRAN DESSAI Vs ZENITH COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPR 557 : 2005 3 CPJ 472
Tribunals and Commissions28 Sept 2004Appeals disposed of
BHASIN AND CO., ADVOCATES Vs AIRSIRCO PVT. LIMITED
National Consumer Disputes Redressal Commission · 2004 4 CPJ 530 : 2005 1 CPR 342
Tribunals and Commissions28 Sept 2004Appeal allowed
GOPAL NARAIN AGGARWAL Vs LAXMI BATTERIES
National Consumer Disputes Redressal Commission · 2004 4 CPJ 764 : 2005 1 CPR 279
Tribunals and Commissions27 Sept 2004Appeal dismissed
M.C.CHACHAPAN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPR 626 : 2006 1 CPJ 531