Tribunals and Commissions12 Oct 2004Appeal disposed of
SUBHASH CHANDER SABHARWAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 201
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 13 of 67
Tribunals and Commissions12 Oct 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs Rama
National Consumer Disputes Redressal Commission · 2005 3 CPJ 248
Tribunals and Commissions12 Oct 2004Appeal allowed
MAHARASHTRA GROUP FINANCE CO. LTD. Vs Sunil Kumar Agarwal
National Consumer Disputes Redressal Commission · 2005 1 CLT 568
Tribunals and Commissions12 Oct 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs NEELAM SEHGAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 56 : 2005 2 CPJ 40
Tribunals and Commissions12 Oct 2004Appeal dismissed
ARVIND SINGH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 435
Tribunals and Commissions12 Oct 2004Appeal partly allowed
National Insurance Co. Ltd. Vs ANITA DEVI AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 475
Tribunals and Commissions12 Oct 2004Appeal partly allowed
MEERUT DEVELOPMENT AUTHORITY Vs KAMLESH GAUTAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 484
Tribunals and Commissions12 Oct 2004Appeal partly allowed
NEEL MANI MISHRA Vs AWADESH NARAYAN AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 629 : 2005 2 CLT 60
Tribunals and Commissions12 Oct 2004
PATEL OIL MILLS Vs BSES Rajdhani Power Limited
National Consumer Disputes Redressal Commission · 2005 2 CPJ 63
Tribunals and Commissions12 Oct 2004Appeal allowed
Union of India Vs AJAY SINGH
National Consumer Disputes Redressal Commission · 2005 2 CLT 41
Tribunals and Commissions12 Oct 2004Appeal dismissed
W.B.S.E.B. Vs MANINDRANATH KOLEY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 693
Tribunals and Commissions12 Oct 2004Appeals dismissed
KAMTA PD. SINGH Vs Bhojpur Rohtas Gramin Bank
National Consumer Disputes Redressal Commission · 2005 2 CPJ 693
Tribunals and Commissions11 Oct 2004Revision dismissed
ELECTROLUX LIMITED Vs Haryana State Agency
National Consumer Disputes Redressal Commission · 2004 3 CPR 161 : 2005 1 CLT 561 : 2005 1 CPC 225 : 2005 1 CPJ 59
Tribunals and Commissions11 Oct 2004Appeal dismissed
United India Insurance Co. Ltd. Vs VIJENDRA KUMAR BHATIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 144
Tribunals and Commissions11 Oct 2004Appeal allowed
I.S. PAUL Vs SANMAC MOTOR FINANCE LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 265
Tribunals and Commissions11 Oct 2004Appeal partly allowed
V.N. DHOOT Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPC 644 : 2005 1 CPJ 344
Tribunals and Commissions11 Oct 2004Appeal partly allowed
CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY Vs SURAJMAL GAJADHAR PADIYA
National Consumer Disputes Redressal Commission · 2004 3 CPR 532 : 2004 4 CPJ 573
Tribunals and Commissions11 Oct 2004Appeal partly allowed
U.P. AVAS EVAM VIKAS PARISHAD BASUNDHARA YOJNA Vs JAG MOHAN SINGH OBERAI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 580
Tribunals and Commissions10 Oct 2004Appeal dismissed
CENTRAL BOARD OF TRUSTEES Vs R.C. BHARADWAJ
National Consumer Disputes Redressal Commission · 2004 4 CPJ 815 : 2005 1 CPR 549
Tribunals and Commissions07 Oct 2004
BAIKUNTH PD. YADAV Vs KUMAR SHEO SHANKER
National Consumer Disputes Redressal Commission · 2005 2 CLT 242 : 2005 2 CPJ 321 : 2005 3 CPR 406