Tribunals and Commissions22 Sept 2004Appeal dismissed
SAJI OOMMEN PANICKER Vs DECENT JUNCTION SERVICE CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 396
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 17 of 67
Tribunals and Commissions22 Sept 2004Appeal dismissed
SUBHASH CHANDER SHARMA Vs STATE BANK OF BIKANER and JAIPUR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 427
Tribunals and Commissions22 Sept 2004Appeal disposed of
VED PRAKASH Vs Rajbir Singh
National Consumer Disputes Redressal Commission · 2004 4 CPJ 483
Tribunals and Commissions22 Sept 2004Appeal disposed of
RAJNISH RATI Vs SADHU RAM JINDAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 501
Tribunals and Commissions22 Sept 2004Appeal disposed of
RAJENDER PAL Vs Voltas Limited
National Consumer Disputes Redressal Commission · 2005 3 CPJ 551
Tribunals and Commissions22 Sept 2004Appeal partly allowed
W.B.S.E.B. Vs MOZAMMEL HOQUE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 680
Tribunals and Commissions22 Sept 2004Appeal dismissed
KAPOOR FURNITURES Vs Jaswant Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 725
Tribunals and Commissions22 Sept 2004Appeal dismissed
TELEPHONE DEPARTMENT Vs MAHESH SAHNI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 735
Tribunals and Commissions22 Sept 2004Appeal dismissed
B.S.N.L. Vs JAYANTI PRASAD NAUTIYAL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 811
Tribunals and Commissions22 Sept 2004Appeal partly allowed
POST MASTER, JWALAPUR Vs RAJNISH MEHROTRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 817
Tribunals and Commissions22 Sept 2004Appeal partly allowed
G.R. SINGH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2004 4 CPJ 824
Tribunals and Commissions22 Sept 2004Appeal dismissed
Uttaranchal Power Corporation Ltd. Vs BHOPAL SINGH
National Consumer Disputes Redressal Commission · 2004 4 CPJ 828
Tribunals and Commissions22 Sept 2004Appeal dismissed
B.S.E.S. YAMUNA POWER LTD. Vs ANJANA SETHI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 85
Tribunals and Commissions21 Sept 2004Appeal allowed
P.L. BANERJEE Vs BHAIRAB SADHUKHAN
National Consumer Disputes Redressal Commission · 2005 1 CPJ 411
Tribunals and Commissions21 Sept 2004Appeal disposed of
KHANNA AUTOMOBILES Vs H.S. REKHI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 781 : 2005 1 CPR 317
Tribunals and Commissions20 Sept 2004Appeal disposed of
AGRO GOLD PLANTATION AND RESORTS LTD. Vs K.D. MULEY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 681 : 2005 1 CPR 246
Tribunals and Commissions17 Sept 2004Appeal allowed
R.K. AGGARWAL Vs GENERAL MANAGER, NORTHERN RAILWAYS
National Consumer Disputes Redressal Commission · 2005 1 CPC 615 : 2005 1 CPJ 282
Tribunals and Commissions17 Sept 2004Appeal allowed
SUPREME AUTOMOBILES Vs RAMESH CHANDRA GIRI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 365
Tribunals and Commissions17 Sept 2004Appeal allowed
RAJKISHORE PRADHAN Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 2004 4 CPJ 491
Tribunals and Commissions17 Sept 2004Appeal partly allowed
AGARIANS AGRO FIELDS LTD. Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 2004 4 CPJ 503 : 2005 1 CPR 347