Tribunals and Commissions08 Sept 2004Appeal dismissed
SRESHTHA SONS Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 196
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 19 of 67
Tribunals and Commissions08 Sept 2004Appeal allowed
KESHAV PRASAD SHUKLA Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CLT 249 : 2005 1 CPC 595 : 2005 1 CPJ 265
Tribunals and Commissions08 Sept 2004Appeal dismissed
BANK OF BARODA Vs MEERA GUPTA
National Consumer Disputes Redressal Commission · 2004 3 CLT 567 : 2004 3 CPR 655 : 2004 4 CPJ 289
Tribunals and Commissions08 Sept 2004Appeal partly allowed
PRIYANKA COMPUTERS SERVICES Vs BAJRANG LAL AGRAWAL
National Consumer Disputes Redressal Commission · 2005 1 CLT 246 : 2005 1 CPJ 293
Tribunals and Commissions08 Sept 2004Appeal dismissed
Godavari Bai Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 384
Tribunals and Commissions08 Sept 2004
PRASANNKUMAR DIGAMBARDAS Vs HARDASBHAI G. PATEL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 453
Tribunals and Commissions08 Sept 2004
A.S.ARUNACHALAM Vs CHIEF MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 24 : 2004 2 CPC 563 : 2004 4 CPJ 61
Tribunals and Commissions06 Sept 2004Allowed
EXPRESS RESORTS And HOTELS LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CLT 231 : 2005 2 CPJ 88
Tribunals and Commissions06 Sept 2004Appeal dismissed
MEMBER-SECRETARY, BOARD OF TRUSTEES, RAJ. STATE PENSIONERS MEDICAL CONCESSION SCHEME Vs SHIV KARAN JOSHI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 106
Tribunals and Commissions06 Sept 2004Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs S. KRISHAN ANAND
National Consumer Disputes Redressal Commission · 2004 4 CPJ 433
Tribunals and Commissions06 Sept 2004
Shailendra Singh Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CLT 280 : 2005 1 CPR 92 : 2005 2 CPJ 471
Tribunals and Commissions03 Sept 2004Appeal partly allowed
A.P.M.G. (PLI), ORISSA CIRCLE Vs MUKUNDALAL PANDA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 634 : 2005 1 CLT 423 : 2005 1 CPR 141
Tribunals and Commissions03 Sept 2004Appeal dismissed
SUB-POSTMASTER, MALISAHI POST OFFICE Vs BANSIDHAR GURU
National Consumer Disputes Redressal Commission · 2004 4 CPJ 543 : 2005 1 CPR 306
Tribunals and Commissions03 Sept 2004Appeal dismissed
CESCO Vs Nirmal Chandra Nayak
National Consumer Disputes Redressal Commission · 2004 4 CPJ 656 : 2005 1 CLT 468 : 2005 1 CPR 256
Tribunals and Commissions03 Sept 2004Appeal disposed of
BARIPADPA MUNICIPALITY Vs KANAKALATA BEHURIA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 754 : 2005 1 CPR 499
Tribunals and Commissions03 Sept 2004
DIPTIMAYEE SAHU Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 99
Tribunals and Commissions02 Sept 2004Dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs STATE BANK OF BIKANER, JAIPUR
National Consumer Disputes Redressal Commission · 2005 1 CLT 186 : 2005 1 CPC 285 : 2005 1 CPR 13
Tribunals and Commissions02 Sept 2004Appeal dismissed
KAMLADEVI BISNOI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 691 : 2005 2 CLT 224 : 2005 2 CPJ 75
Tribunals and Commissions02 Sept 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs Gurdeep Singh
National Consumer Disputes Redressal Commission · 2005 1 CPJ 465
Tribunals and Commissions02 Sept 2004Appeal allowed
BHASANT BALLABH TEWARI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 760