Tribunals and Commissions19 Aug 2004Appeal dismissed
GOODYEAR INDIA LTD. Vs Om Prakash
National Consumer Disputes Redressal Commission · 2004 4 CPJ 755 : 2005 1 CPR 318
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 22 of 67
Tribunals and Commissions18 Aug 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs PATEL PARSOTAMBHAI GIRDHARBHAI
National Consumer Disputes Redressal Commission · 2004 3 CLT 442 : 2004 3 CPR 131 : 2004 4 CPJ 45 : 2005 1 CLT 82 : 2005 1 CPR 213
Tribunals and Commissions18 Aug 2004Appeal dismissed
RAGHAVENDRA RAO Vs DIRECTOR GENERAL, DEPTT. OF POST
National Consumer Disputes Redressal Commission · 2004 4 CPJ 400
Tribunals and Commissions18 Aug 2004Appeal dismissed
BRIDGESTONE INDIA PVT. LTD. Vs MUNNA LAL GUPTA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 409
Tribunals and Commissions18 Aug 2004Appeal dismissed
Kinetic Engineering Ltd. Vs SHASHI DHAR SHARMA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 444
Tribunals and Commissions17 Aug 2004Appeal disposed of
NAND KISHORE BHARDWAJ Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2005 1 CPC 703 : 2005 2 CPJ 439 : 2005 2 CPR 369
Tribunals and Commissions16 Aug 2004Appeal dismissed
C.S.I. MISSION HOSPITAL Vs THIRU RAMACHANDRAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 271
Tribunals and Commissions16 Aug 2004Appeal dismissed
Union of India Vs ASHISH KAPOOR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 382
Tribunals and Commissions16 Aug 2004Appeal disposed of
PRAKASH WADHWA Vs Incab Industries Limited
National Consumer Disputes Redressal Commission · 2004 4 CPJ 493
Tribunals and Commissions16 Aug 2004Appeal disposed of
Life Insurance Corporation of India Ltd. Vs A.K. KALRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 735
Tribunals and Commissions13 Aug 2004Appeal allowed
Life Insurance Corporation of India Vs Shashi Sharma
National Consumer Disputes Redressal Commission · 2005 2 CPJ 154
Tribunals and Commissions12 Aug 2004Appeal allowed
NELSON HIGHER SECONDARY SCHOOL Vs CONSUMER EDUCATION And RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 76 : 2005 1 CLT 184 : 2005 1 CPR 8
Tribunals and Commissions12 Aug 2004Appeal allowed
ELECTRICAL EXECUTIVE ENGINEER Vs SHYAM SUNDAR PODDAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 139 : 2005 1 CLT 485 : 2005 1 CPC 220 : 2005 1 CPC 383 : 2005 1 CPJ 33
Tribunals and Commissions12 Aug 2004Revision Petition allowed
Sunita Sharma Vs U.S. THAKUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 60
Tribunals and Commissions12 Aug 2004Appeal dismissed
Union of India Vs K.C. ANAND
National Consumer Disputes Redressal Commission · 2004 4 CPJ 304
Tribunals and Commissions12 Aug 2004Appeal disposed of
MAHANAGAR TELEPHONE NIGAM LTD. Vs SUKHBIR SINGH BAHL
National Consumer Disputes Redressal Commission · 2004 4 CPJ 580
Tribunals and Commissions11 Aug 2004Appeal dismissed
INDIRA PRIYADARSHINI MAHILA NAGRIK SAHAKARI BANK MARYADIT Vs ANURAG AGRAWAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 157
Tribunals and Commissions11 Aug 2004Appeal partly allowed
New India Assurance Company Ltd. Vs HARISH CHANDRA RAI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 227
Tribunals and Commissions11 Aug 2004Appeal dismissed
SAU NIRMALA SHYAMSUNDER JAIPURIA Vs CANBANK MUTUAL FUND
National Consumer Disputes Redressal Commission · 2004 2 CPC 596 : 2004 3 CLT 359 : 2004 3 CPR 384 : 2004 4 CPJ 290
Tribunals and Commissions11 Aug 2004Appeal dismissed
HINDUSTAN MOTORS Vs KHETAN GOODS TRANSPORT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 32