Tribunals and Commissions02 Aug 2004Appeal dismissed
National Insurance Company Ltd. Vs BAIDYANATH PD. GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 382
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 25 of 67
Tribunals and Commissions02 Aug 2004Appeal dismissed
PERFECT COMPUTER AND SERVICES Vs SQN. LDR. B.M. SHUKLA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 387
Tribunals and Commissions02 Aug 2004Appeal allowed
RAM LAL ASHOK KUMAR Vs ELECTRICITY DEPARTMENT, U.T., CHANDIGARH
National Consumer Disputes Redressal Commission · 2005 1 CLT 645 : 2005 1 CPJ 394
Tribunals and Commissions02 Aug 2004Appeal allowed
Sahara India Ltd. Vs JAWANMAL JAIN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 829 : 2005 1 CPR 262
Tribunals and Commissions31 Jul 2004Appeal dismissed
MANKESHWAR BANGLE STORES Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 314 : 2005 1 CLT 53
Tribunals and Commissions31 Jul 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs SHATRUHAN CHANDRAKAR
National Consumer Disputes Redressal Commission · 2004 3 CPR 324 : 2004 4 CPJ 88
Tribunals and Commissions30 Jul 2004Appeal dismissed
Professional Couriers Vs S.P. SUBBU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 300
Tribunals and Commissions30 Jul 2004Appeal dismissed
W.B.S.E.B. Vs ARVIND KUMAR SAH
National Consumer Disputes Redressal Commission · 2005 2 CPJ 195
Tribunals and Commissions30 Jul 2004Appeal allowed
G.P. TIWARI Vs District Magistrate, Sonbhadra
National Consumer Disputes Redressal Commission · 2004 4 CPJ 686
Tribunals and Commissions29 Jul 2004Appeal partly allowed
AJAY KUMAR Vs Union of India
National Consumer Disputes Redressal Commission · 2004 3 CLT 445 : 2004 4 CPJ 48
Tribunals and Commissions29 Jul 2004
ALI AHMAD FAROOQUI Vs MARUTI SUZUKI INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 684
Tribunals and Commissions29 Jul 2004
Fiat India Private Limitedrevisioni Vs MANJIT KAUR
National Consumer Disputes Redressal Commission · 2005 2 CLT 332 : 2005 2 CPJ 465
Tribunals and Commissions28 Jul 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs DILBAGH RAI SHARMA
National Consumer Disputes Redressal Commission · 2005 1 CLT 651 : 2005 1 CPJ 355
Tribunals and Commissions28 Jul 2004Appeal partly allowed
W.B.S.E.B. Vs ASHANUL HAQUE
National Consumer Disputes Redressal Commission · 2005 1 CPJ 430
Tribunals and Commissions28 Jul 2004Appeal dismissed
New India Assurance Company Ltd. Vs Nasib Singh
National Consumer Disputes Redressal Commission · 2005 1 CPC 41 : 2005 2 CPJ 441
Tribunals and Commissions28 Jul 2004Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs NEELAM RANA
National Consumer Disputes Redressal Commission · 2004 2 CPC 534 : 2004 4 CPJ 494
Tribunals and Commissions28 Jul 2004Appeal dismissed
MINOR M. LAKSHMIDHARAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 614 : 2005 1 CLT 431 : 2005 1 CPR 521
Tribunals and Commissions28 Jul 2004Appeal dismissed
Kanpur Development Authority Vs Ram Chandra
National Consumer Disputes Redressal Commission · 2005 1 CPJ 602
Tribunals and Commissions28 Jul 2004Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs SANJEEV KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 643
Tribunals and Commissions28 Jul 2004
ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION Vs MANIPAL SOWBHAGYA NIDHI LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CPR 192 : 2005 1 CPJ 749 : 2005 2 CLT 122