Tribunals and Commissions22 Jul 2004Appeal partly allowed
New India Assurance Company Ltd. Vs BALOOCH GRAMODYOG SEWA SANSTHAN VILLAGE UMRAHOO
National Consumer Disputes Redressal Commission · 2004 4 CPJ 706
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 27 of 67
Tribunals and Commissions21 Jul 2004Appeal allowed
Life Insurance Corporation of India Vs Devinder Kaur
National Consumer Disputes Redressal Commission · 2004 2 CPC 617 : 2004 3 CLT 265 : 2004 3 CPR 23 : 2004 4 CPJ 13
Tribunals and Commissions21 Jul 2004Appeal dismissed
SANJAY GUPTA Vs SHIKHA JINDAL
National Consumer Disputes Redressal Commission · 2005 2 CPJ 474
Tribunals and Commissions21 Jul 2004Dismissed
PASUMARTHY NARAYANA Vs APOLLO HOSPITAL ENTERPRISES LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPC 607 : 2004 3 CLT 262 : 2004 3 CPR 20 : 2004 4 CPJ 19
Tribunals and Commissions21 Jul 2004Appeal dismissed
ASIAN DIESEL CORPORATION Vs VINU BAIG
National Consumer Disputes Redressal Commission · 2005 2 CPJ 34
Tribunals and Commissions21 Jul 2004Appeal dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs INDERJIT KAUR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 629
Tribunals and Commissions20 Jul 2004Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs RAJ BANSAL
National Consumer Disputes Redressal Commission · 2004 2 CPC 509 : 2004 2 CPR 101 : 2004 3 CLT 157 : 2004 3 CPJ 90
Tribunals and Commissions20 Jul 2004Appeal allowed
C.E.S.C. Limited Vs SHYAMAPADA HALDER
National Consumer Disputes Redressal Commission · 2004 2 CPC 635 : 2004 3 CLT 212 : 2004 3 CLT 394 : 2004 3 CPR 51 : 2004 3 CPR 571 : 2004 4 CPJ 73
Tribunals and Commissions20 Jul 2004
Vijay Kumar Verma Vs B.S.N.L.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 144
Tribunals and Commissions20 Jul 2004Appeal allowed
V.S. KAPOOR Vs UNITED INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPC 617 : 2005 1 CPJ 288
Tribunals and Commissions20 Jul 2004
DIVYA SOOD Vs RUCHI GUPTA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 356 : 2005 1 CLT 106
Tribunals and Commissions20 Jul 2004Appeal allrowed
SUSHIL KUMAR Vs DEEPAK PUBLIC COLLEGE
National Consumer Disputes Redressal Commission · 2004 4 CPJ 408
Tribunals and Commissions20 Jul 2004Appeal dismissed
Oriental Insurance Co. Ltd. Vs PUKHRAJ BOTHRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 615 : 2005 1 CLT 432
Tribunals and Commissions20 Jul 2004Appeal disposed of
NATHIYA DEVI Vs Delhi Jal Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 564 : 2005 1 CPR 349
Tribunals and Commissions20 Jul 2004Appeal dismissed
DELHI VIDYUT BOARD Vs KEWAL KISHORE ARORA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 604 : 2005 1 CLT 444 : 2005 1 CPR 554
Tribunals and Commissions20 Jul 2004
VASALAKSHMI ENTERPRISE Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 34 : 2004 4 CPJ 51 : 2005 1 CLT 78
Tribunals and Commissions19 Jul 2004Application disposed of
H/CAPT. JAGDISH CHANDER Vs EDGE IMMIGRATION COMPANY
National Consumer Disputes Redressal Commission · 2004 3 CLT 482 : 2004 4 CPJ 178
Tribunals and Commissions19 Jul 2004Appeal dismissed
Des Raj Bansal Vs FREEDOM DOMESTIC SERVICES PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 274
Tribunals and Commissions19 Jul 2004Appeal dismissed
POST MASTER, POST OFFICE, ALIPUR Vs RUBI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 331 : 2005 3 CPR 162
Tribunals and Commissions19 Jul 2004Appeal allowed
ATUL BHARDWAJ Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2004 4 CPJ 368 : 2005 1 CLT 151