Tribunals and Commissions14 Jul 2004Appeal dismissed
JAI LAKSHMI CO-OP. BANK LTD. Vs L.C. DHINGRA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 672 : 2005 1 CPR 131
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 29 of 67
Tribunals and Commissions14 Jul 2004Appeal dismissed
LIC OF INDIA Vs MANJU DEVI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 826 : 2005 1 CPR 252
Tribunals and Commissions13 Jul 2004Appeal dismissed
MODERN RADIO AND REFRIGERATION CO. Vs Vijai Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPC 372 : 2005 1 CPJ 138
Tribunals and Commissions13 Jul 2004Appeal partly allowed
NEW INDIA INSURANCE COMPANY LIMITED Vs KARA ALA CHETARIYA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 185
Tribunals and Commissions13 Jul 2004Appeal partly allowed
UP AVAS VIKAS PARISHAD Vs OM PRAKASH GOYAL
National Consumer Disputes Redressal Commission · 2005 1 CPC 611 : 2005 1 CPJ 277 : 2014 1 CPJ 555
Tribunals and Commissions13 Jul 2004Appeal allowed
INDO FRENCH LABORATORIES LIMITED Vs KERALA ROADWAYS LIMITED
National Consumer Disputes Redressal Commission · 2005 2 CPJ 443
Tribunals and Commissions13 Jul 2004Appeal partly allowed
New India Assurance Co. Ltd. Vs MOHD. KASIF
National Consumer Disputes Redressal Commission · 2005 1 CPJ 471
Tribunals and Commissions13 Jul 2004Appeal dismissed
PepsiCo India Holdings Limited Vs H. ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 485
Tribunals and Commissions13 Jul 2004Appeal dismissed
YUVATHI Vs ANNAMMA THOMAS
National Consumer Disputes Redressal Commission · 2005 2 CPC 50 : 2005 2 CPJ 541
Tribunals and Commissions13 Jul 2004
UNION BEARINGS (INDIA) LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 2 : 2004 2 CPC 639 : 2004 3 CLT 215 : 2004 3 CPR 54
Tribunals and Commissions12 Jul 2004Appeal dismissed
RPG ITOCHU FINANCE LTD. Vs Ramesh Chand
National Consumer Disputes Redressal Commission · 2004 2 CPC 651 : 2004 2 CPR 107 : 2004 3 CLT 148 : 2004 4 CPJ 3
Tribunals and Commissions12 Jul 2004Appeal allowed
C. VAMSHI KRISHNA Vs MANAGEMENT OF KRISHNAM RAJU FINANCIERS
National Consumer Disputes Redressal Commission · 2004 2 CPC 634 : 2004 3 CLT 476 : 2004 4 CPJ 164 : 2005 1 CPR 55
Tribunals and Commissions12 Jul 2004
G.S. PRINTOGRAPHIC MACHINERY COMPANY Vs Arun Sharma
National Consumer Disputes Redressal Commission · 2005 2 CPJ 240
Tribunals and Commissions12 Jul 2004Appeal disposed of
M. RADHA KRISHNA Vs PENAR PATERSON LIMITED
National Consumer Disputes Redressal Commission · 2004 3 CPR 685 : 2004 4 CPJ 245
Tribunals and Commissions12 Jul 2004
V.PAHWA Vs SURINDRA MOHAN GHOSE
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 32 : 2004 2 CPC 646 : 2004 2 CPR 130 : 2004 3 CLT 142
Tribunals and Commissions09 Jul 2004Revision allowed
LML LIMITED Vs KAMAL KUMAR KAKKAR
National Consumer Disputes Redressal Commission · 2004 2 CPC 508 : 2004 3 CLT 573 : 2004 3 CPR 698 : 2004 4 CPJ 256
Tribunals and Commissions09 Jul 2004Appeals dismissed
Development Authority Vs RAJ SINGH RANA
National Consumer Disputes Redressal Commission · 2004 2 CPC 620 : 2004 4 CPJ 310 : 2005 1 CLT 69
Tribunals and Commissions09 Jul 2004Appeal partly allowed
W.B.S.E.B. Vs GOUTAM SAHA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 321
Tribunals and Commissions09 Jul 2004Appeal Allowed
W.B.S.E.B. Vs KEDAR CHANDRA DAS And SIX
National Consumer Disputes Redressal Commission · 2005 1 CPJ 379
Tribunals and Commissions09 Jul 2004Appeal partly allowed
ANVARUL HAK Vs AVDESH KUMAR
National Consumer Disputes Redressal Commission · 2004 4 CPJ 668