Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 227, 482

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High Courts26 Mar 2025Dismissed

Baljinder Singh Vs Bhagat Ram

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1193

Himachal Pradesh Land Revenue Act, 1954 - Section 14, 17, 45, 123, 135

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High Courts26 Mar 2025Allowed

Sad Mohammad Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1192

Code of Criminal Procedure, 1973 - Section 375, 377, 397Indian Penal Code, 1860 - Section 34, 323, 325, 341, 504, 506Probation of Offender Act, 1958 - Section 4

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High Courts25 Mar 2025Dismissed

M/s Symbiosis Pharmaceuticals Pvt. Ltd. And Ors Vs Union Of India

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1194

Code of Civil Procedure Act, 1908 - Order 23 Rule 3

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High Courts24 Mar 2025Dismissed

Rohit Mahajan & Others Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1199

Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 5

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High Courts24 Mar 2025Dismissed

Vineet Sood Vs Poonam Sood

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1198

Constitution of India, 1950 - Article 243U

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High Courts24 Mar 2025Disposed Of

Arvind Kumar Arora And Others Vs Smt. Suman Lata Gupta

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1197

Code of Civil Procedure Act, 1908 - Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(b), Order 23 Rule 2

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High Courts24 Mar 2025Disposed Of

Ajay Singh Thakur Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1196

Code of Civil Procedure Act, 1908 - Order 6 Rule 17, Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166

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High Courts24 Mar 2025Dismissed

Satish Sood, through LR Smt. Bandana Sood Vs Smt. Umesh Sood

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1195

Code of Criminal Procedure, 1973 - Section 437(3), 439(1)(a)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 20(b), 21, 29, 35, 37, 54

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High Courts24 Mar 2025Disposed Of

Dr. Richa Sharma Vs Dr. M.K. Sexena

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1173

Constitution of India, 1950 - Article 16, 32, 226Limitation Act, 1963 - Section 17

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High Courts24 Mar 2025Disposed Of

Sewa Singh & Ors Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1172

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