High Courts23 Apr 2025Dismissed
Human Welfare Educational Society, Nogli Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1126
Constitution of India, 1950 - Article 14, 19, 21, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 96 of 1,571
High Courts23 Apr 2025Disposed Of
Jungsher Vs Anita Devi
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1125
Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(i), 166
High Courts22 Apr 2025Dismissed
Dharam Prakash Bhardwaj Vs Baba Jang Bahadur
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1130
Constitution of India, 1950 - Article 226, 227Code of Civil Procedure, 1908 - Section 104(1)(i), Order 1 Rule 10, Order 43 Rule 1(r)Consumer Protection Act, 2019 - Section 41
High Courts22 Apr 2025Dismissed
Sanjeev Kumar Sharma Vs State Of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1129
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts22 Apr 2025Dismissed
Roshan Lal Bhardwaj Vs Ashok Sud & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1128
Workmen Compensation Act, 1923 - Section 2(d), 2(1)(dd), 2(dd)(ii), 10Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section
High Courts22 Apr 2025Dismissed
Roshan Lal & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1127
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 200, 204, 482Indian Penal Code, 1860 - Section 34, 415, 416, 420, 464 <
High Courts21 Apr 2025Dismissed
Niranjan Singh Vs Anita Devi & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1120
Constitution of India, 1950 - Article 226
High Courts21 Apr 2025Dismissed
Soma Devi & Others Vs General Public & Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1119
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(3)(c), 14(4), 16, 24, 24(1)(b), 24(5)
High Courts21 Apr 2025Dismissed
Saluja Motors Pvt. Ltd Vs State of H.P And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1118
Himachal Pradesh Police Act, 2007 - Section 143
High Courts10 Apr 2025Disposed Of
Ram Pal And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1117
High Courts10 Apr 2025Dismissed
Dharam Singh & Others Vs Lekh Ram
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1116
Code of Criminal Procedure, 1973 - Section 313, 378Negotiable Instruments Act, 1881 - Section 118, 118(b), 138, 139
High Courts10 Apr 2025Dismissed
United India Insurance Co. Ltd Vs Ram Lal& Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1115
Constitution of India, 1950 - Article 12Code of Civil Procedure Act, 1908 - Section 114, Order 47 Rule 1Himachal Pradesh Land Revenue Act, 1954 - Section 163
High Courts08 Apr 2025Dismissed
Sonia Chauhan & Others Vs State Of HP & Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1112
Constitution of India, 1950 - Article 105(3), 194(3), 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Indian Penal Code, 1860 - Section 120B, 171C, 171E
High Courts08 Apr 2025Allowed
M/s Hemkunt Iron & Steel Pvt. Ltd Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1111
Code of Civil Procedure Act, 1908 - Order 39 Rule 1, Order 39 Rule 2
High Courts08 Apr 2025Dismissed
Vinoj Kumar Sharma & Another Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1110
Code of Civil Procedure Act, 1908 - Order 41 Rule 27Registration Act, 1908 - Section 40, 41, 72, 77
High Courts07 Apr 2025Disposed Of
New India Assurance Co. Ltd.Vs Lekhika and Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1114
Code of Criminal Procedure, 1973 - Section 125, 154(1), 156(3)Indian Penal Code, 1860 - Section 498AProtection of Women from Domestic Violence Act (DV Act) 2005 - Section 2(k), 2(o), 12, 15, 18, 19, 20, 20(4), 21, 22, 23, 31, 37
High Courts07 Apr 2025Disposed Of
Kulwant Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1113
Code of Criminal Procedure, 1973 - Section 161, 162, 437(3), 439(1)(a)Bhartiya Nayaya Sanhita, 2023 - Section 111, 111(1), 111(1)(i)Narcotic Drugs and Psychotropic Substances (NDPS) Act, 1985 - Section 21, 29, 37, 67
High Courts03 Apr 2025Disposed Of
Shalughat Bisthapit Kalyan Samiti Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1107
Motor Vehicle Act, 1988 - Section 163A, 163A(3)
High Courts03 Apr 2025Dismissed
Baljit Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1100
High Courts02 Apr 2025Disposed Of
Ravinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1103
Constitution of India, 1950 - Article 136, 226, 227Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 118, 118(2)(h)Himachal Pradesh Tenancy and Land Reforms Rules, 1975 - Rule 38A, 38A(2)(a), 38A(3)