High Courts05 May 2025Disposed Of
Prof. A.K. Mahajan Vs Central University And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1018
Central Civil Services (Pension) Rules, 1972 - Rule 49(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 95 of 1,571
High Courts05 May 2025xxii S.M.S. Pharmaceuticals [S.M.S. Pharmaceuticals Ltd. V. Neeta Bhalla
Sher Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1017
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 200, 482Drugs and Cosmetics Act, 1940 - Section 16, 18(a)(i), 18(a)(vi), 27(d), 34, 34(1)
High Courts02 May 2025Dismissed
Dr. Ashok Garg Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1023
Code of Criminal Procedure, 1973 - Section 161, 173(2), 227, 397, 401Indian Penal Code, 1860 - Section 34, 306
High Courts02 May 2025Dismissed
Bishan Singh Chandel Vs Sh. Balwan Chand And Another
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1022
Code of Civil Procedure, 1908 - Section 11, 47, 115, 146, Order 21 Rule 101Himachal Pradesh Tenancy and Land Reforms Act, 1972- Section 27(4)
High Courts02 May 2025Partly Allowed
Sohan Lal And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1021
Code of Criminal Procedure, 1973 - Section 155, 155(2), 161, 313Narcotic Drugs and Psychotropic Substances, Act, 1985 - Section 21, 21(b), 29, 50, 52, 55Evidence Act, 1872 - Section 145
High Courts02 May 2025Disposed Of
Chaman Lal Vs The Secretary, HPSSC And Anr
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1020
Himachal Pradesh Land Revenue Act,1954 - Section 17
High Courts02 May 2025Dismissed
Vanshaj Azad And Others Vs Bar Council Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1019
Code of Criminal Procedure, 1973 - Section 313, 397, 401Indian Penal Code, 1860 - Section 416, 417, 420, 465, 468, 471Punjab Land Revenue Act, 1887 - Section 44
High Courts01 May 2025Disposed Of
Geeta Devi And Others Vs Deputy Commissioner, Shimla & Another
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1005
Code of Criminal Procedure, 1973 - Section 313, 378Negotiable Instruments Act, 1881 - Section 138Contract Act, 1872 - Section 230
High Courts30 Apr 2025Partly Allowed
Surinder Singh Vs Dwarpal And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1138
Motor Vehicle Act, 1988 - Section 168, 169Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i)
High Courts30 Apr 2025Disposed Of
Raj Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1137
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 313, 437AIndian Penal Code, 1860 - Section 34, 306, 498A
High Courts30 Apr 2025Allowed
Dharminder Singh & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1136
Code of Criminal Procedure, 1973 - Section 227Indian Penal Code, 1860 - Section 34, 375, 376, 376(2)(n), 417Dowry Prohibition Act, 1961 - Section 4
High Courts30 Apr 2025Allowed
Raja Ram Sahu Vs Union Of India & Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1135
Uttar Pradesh Trade Tax Act, 1948 - Section 4unjab General Sales Tax Act, 1948 - Section 30
High Courts30 Apr 2025Dismissed
Oriental Insurance Company Ltd. Vs Sheru @ Sher Singh @ Sukhraj and Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1134
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 313, 397Indian Penal Code, 1860 - Section 405, 406, 409
High Courts28 Apr 2025Dismissed
Bodh Raj Vs Veer Sen
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1133
Constitution of India, 1950 - Article 226Central Goods And Services Tax Act, 2017 - Section 74, 74(1), 107Integrated Goods And Services Tax Act, 2017 - Section 20
High Courts25 Apr 2025Dismissed
Akshay Thakur Vs State Of H.P. And Ohers
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1123
Constitution of India, 1950 - Article 16
High Courts25 Apr 2025Allowed
Anshul Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1122
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 177, 181(4), 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 - Section 120B, 323, 406, 420, 452, 467, 468, 471, 498A
High Courts24 Apr 2025Disposed Of
Subhash Chand Mehendra (since deceased) through his LRs Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1124
Code of Criminal Procedure, 1973 - Section 313, 397Negotiable Instruments Act, 1881 - Section 118, 118A, 138, 139
High Courts24 Apr 2025Dismissed
Rakesh Sharma And Anr Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1121
Code of Civil Procedure Act, 1908 - Section 115, Order 14 Rule 2, Order 41 Rule 22, Order 41 Rule 22(1)Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(d), 24(5)Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 20
High Courts23 Apr 2025Disposed Of
Alka Kainthla Vs State of H.P. &Ors
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1132
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita 2023 - Section 483Code of Criminal Procedure, 1973 - Section 154, 161
High Courts23 Apr 2025Allowed
Laiq Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 04 SHI CK 1131
Workmen Compensation Act/Employees Compensation Act, 1923 - Section 4, 4(1)(b), 4(1)(c)