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High Court Of Himachal Pradesh judgments

31,415 judgments · page 94 of 1,571

High Courts15 May 2025Allowed

Neena Singh Thakur Vs Pr. Commissioner of Income Tax & Anr

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1025

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 7 Rule 11(d), Order VII Rule 12, Order 41 Rule 23, Order 43 Rule 1(u)Revenue Act of 1978 - Section 171, 171(2)
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High Courts13 May 2025Dismissed

Subhash Chand & Others Vs Bhupinder Singh & Another

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1034

Bharatiya Nagarik Suraksha Sanhita 2023 - Section 483Code of Criminal Procedure, 1973 - Section 154, 161, 164Indian Penal Code, 1860 - Section 34, 109, 147, 148, 149, 201, 302, 307, 323, 325, 326, 354, 354B, 440
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High Courts13 May 2025Disposed Of

Gitanand Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1033

Bharatiya Nagarik Suraksha Sanhita 2023 - Section 482Code of Criminal Procedure, 1973 - Section 438, 438(2)(i), 438(2)(ii), 438(2)(iii)Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
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High Courts09 May 2025Dismissed

Hom Dei @Shallu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1007

Code of Criminal Procedure, 1973 - Section 437(3), 439, 439(1)(a)Narcotic Drugs and Psychotropic Substances, Act, 1985 - Section 19, 20, 20(b), 24, 25, 27A, 29, 35, 37, 37(1)(b), 37(1)(b)(ii), 52A, 52A(2), 52A(3), 54
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High Courts08 May 2025Dismissed

Hukam Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1009

Constitution of India, 1950 - Article 254University Grants Commission Act, 1956 - Section 25(d), 26(1)(e), 26(1)(g), 27
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High Courts07 May 2025Disposed Of

Nand Lal Vs Dhian Singh & Another

High Court Of Himachal Pradesh · (2025) 05 SHI CK 1012

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 3(c), 64National Highways Act, 1956 - Section 3H(4)
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