High Courts03 Jun 2025Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 06 SHI CK 0706
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 92 of 1,571
High Courts02 Jun 2025Allowed
Babli Devi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2025) 06 SHI CK 0687
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 302Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22
High Courts30 May 2025Dismissed
Sukhdev Singh Vs Arita Devi
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1070
Constitution of India, 1950 - Article 14Medical Council Act, 1956 - Section 10A, 13(3)
High Courts30 May 2025Allowed
Dinesh Chandel Vs Mukesh Kumar
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1069
High Courts30 May 2025Disposed Of
Riyaz Ahmad (deceased) through his LRs Vs Kulbhushan & Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1068
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 4(2), 155(2), 156(1), 473, 482Factories Act 1961 - Section 106
High Courts30 May 2025Disposed Of
Bachiter Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1067
High Courts30 May 2025Disposed Of
Dinesh Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1066
Constitution of India, 1950 - Article 21, 39, 42, 51, 51(c)Maternity Benefit Act, 1961 - Section 5Central Civil Services (Leave) Rules, 1972 - Rule 43(1), 43(2)
High Courts30 May 2025Dismissed
East Bourne Hotels Pvt. Ltd Vs Union Of India And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1065
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 107, 150, 156(3), 173(8), 319, 482Indian Penal Code, 1860 - Section 34, 283, 287, 288, 323, 324, 341, 504, 506
High Courts30 May 2025Dismissed
Oriental Insurance Company Limited Vs Smt. Pushpa Sharma & Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1064
Himachal Pradesh Public Premises (Eviction and Rent Recovery) Act, 1971 - Section 4, 9Limitation Act, 1963 - Section 5, 5(1)
High Courts30 May 2025Dismissed
Pradeep Singh Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1063
Constitution of India, 1950 - Article 226
High Courts30 May 2025Disposed Of
Sukhdev Singh Vs Narcotics Control Bureau, Sub Zone Mandi, District Mandi, H.P.
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1062
Constitution of India, 1950 - Article 16, 21, 25, 25(2), 39, 42, 51, 51(c), 226Maternity Benefit Act, 1961 - Section 5, 5(2), 12(2)(a) Central Civil Services (Leave) Rules, 1972 - Rule 43, 43(1), 43(2)
High Courts29 May 2025Disposed Of
Hardeep Kaur Gandhi And Ors Vs Ajit Lajwanti Gujral Trust & Ors
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1061
High Courts29 May 2025Disposed Of
Mehul Sukumaran Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1060
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High Courts29 May 2025Dismissed
Harsh Shandil Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1059
Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 7 Rule 14
High Courts28 May 2025Allowed
Rakesh Sharma Vs Puneet Gautam
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1058
High Courts28 May 2025Disposed Of
State of Himachal Pradesh Vs Prem Singh, son Of late Shri Mohan Lal & Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1057
Constitution of India, 1950 - Article 302Indian Penal Code, 1860 - Section 302
High Courts28 May 2025Allowed
Roop Kumari @ Kaushalya And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1056
Income Tax Act, 1961 - Section 80AC, 80IC, 139(1), 143(3), 154, 254
High Courts28 May 2025Disposed Of
Man Singh Vs Maan Singh S/o Lekh Ram, Assistant Engineer No.1, HPPWD Division, Killar
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1055
Indian Penal Code, 1860 - Section 279, 304A, 337Motor Vehicles Act, 1988 - Section 166
High Courts26 May 2025Disposed Of
Ram Chand & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1071
Constitution of India, 1950 - Article 21Bhartiya Nagarik Suraksha, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 154
High Courts22 May 2025Allowed
Keshav Ram And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 05 SHI CK 1054
Constitution of India, 1950 - Article 14, 21, 136, 227