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High Court Of Himachal Pradesh judgments

31,415 judgments · page 90 of 1,571

High Courts26 Jun 2025Dismissed

Bharti Ratore Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0721

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 - Section 7, 8, 9, 14, 18, 19, 20, 21, 22, 138, 139, 142
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High Courts25 Jun 2025Dismissed

Raj Kumar and Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0723

Bhartiya Nagarik Suraksha, 2023 - Section 215, 528Code of Criminal Procedure, 1973 - Section 146, 195, 195(1)(b)(i), 397(1), 397, 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 - Section 120B, 192, 193, 194, 195, 196, 197, 199, 200, 205, 211, 323, 406, 420, 452, 468, 469, 470, 471
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High Courts20 Jun 2025Disposed Of

Veer Singh Vs CBI

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0711

Constitution of India, 1950 - Article 227Central Goods and Services Tax Act, 2017 - Section 109, 129, 129(3), 130Central Goods and Services Tax Rules, 2017 - Rule 138, 138B
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High Courts18 Jun 2025Disposed Of

Jagdish Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0718

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 162, 313, 397, 401, 437A, 482Indian Penal Code, 1860 - Section 279, 337
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High Courts18 Jun 2025Dismissed

Ishwar Dass Vs State Of H.P & Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0717

Constitution of India, 1950 - Article 226Real Estate (Regulation and Development) Act, 2016 - Section 43(1), 43(2), 43(4), 43(5), 44, 58Himachal Pradesh Real Estate (Regulation & Development) Rules, 2017 - Rule 15
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High Courts18 Jun 2025Disposed Of

Munish Patial Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0715

Constitution of India, 1950 - Article 14, 16, 309Himachal Pradesh Civil Services (Category/Post Wise Revised Pay) Rules 2012 - Rule 3, 5(ii), 9
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High Courts16 Jun 2025Dismissed

Maan Singh Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0719

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Negotiable Instruments Act, 1881 - Section 7, 8, 9, 14, 18, 19, 20, 21, 22, 138, 139, 142
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