High Courts21 Aug 2025Dismissed

Nitin Gupta Vs Arrpit Aggarwal

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0762

Bharatiya Nagarik Suraksha Sanhita, 2023 -Section 483(3)Indian Penal Code, 1860 -Section 147, 148, 149, 323, 452, 506
High Courts20 Aug 2025Dismissed

Shammi Kapoor & Another Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0766

Constitution of India, 1950 -Article 22, 22(1), 22, 225, 226, 227Narcotic Drugs And Psychotropic Substances Act, 1985 -Section 20, 35, 37, 52, 54, 57Himachal Pradesh Excise Act, 2011 -Section 39(1)(a)
High Courts20 Aug 2025Disposed Of

Shiva Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0765

Constitution of India, 1950 -Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 -Section 20, 20(b), 25, 29, 35, 37, 54
High Courts20 Aug 2025Dismissed

Dhananjay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0764

Constitution Of India, 1950 -Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 -Section 19, 20, 20(b), 24, 25, 27A, 29, 35, 37, 37(1), 37(1)(b)(ii), 54 Code Of Criminal Procedure, 1973 -Section 439
High Courts19 Aug 2025Dismissed

Sh. Balbir Singh Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0767

Constitution of India, 1950 -Article 21, 22, 22(1), 225, 226, 227Bharatiya Nyaya Sanhita, 2023 -Section 109, 115(2), 117(b), 126(2), 351(3) Civil Procedure Code, 1908 -Section 115
High Courts18 Aug 2025Disposed Of

Sh. G.S. Gulati Vs Sh. Avinder Pal Singh

High Court Of Himachal Pradesh · (2025) 08 SHI CK 0768

Constitution of India, 1950 -Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 -Section 37Indian Penal Code, 1860 -Section 341, 504, 506
High Courts17 Jul 2025Dismissed

Churamani Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1045

Code of Criminal Procedure, 1973 - Section 313, 315Negotiable Instruments Act, 1881 - Section 138Evidence Act, 1872 - Section 45, 73, 165
High Courts17 Jul 2025Dismissed

Gurpreet Singh Vs Jainam & Others

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1044

Code of Civil Procedure, 1908 - Section 115Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 24(5)Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 20
High Courts16 Jul 2025Dismissed

National Insurance Company Ltd. Vs Debo And Others

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1049

Code of Criminal Procedure, 1973 - Section 228, 397, 401, 482Indian Penal Code, 1860 - Section 441, 447Indian Forest Act, 1927 - Section 29, 29(3), 30, 31, 32, 33, 34, 35, 36, 37, 38, 39
High Courts16 Jul 2025Disposed Of

Chander Pal Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1048

Arbitration and Conciliation Act, 1996 - Section 9, 11Partnership Act, 1932 - Section 7, 43, 44, 44(c), 44(d), 46, 47, 53
High Courts15 Jul 2025Allowed

Shiv Singh Sen Vs State Of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1052

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 154, 155(3), 228, 313, 397, 482Indian Penal Code, 1860 - Section 34, 323, 326, 341, 506
High Courts15 Jul 2025Dismissed

Amar Chand Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2025) 07 SHI CK 1051

Constitution of India, 1950 - Article 20(3), 21Code of Criminal Procedure, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 361, 363, 364, 366, 366A, 376, 377, 506