High Courts14 Jul 2025Disposed Of
Mantesh Kumar Vs Shobha Ram
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1055
Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 89 of 1,571
High Courts09 Jul 2025Allowed
Himachal Pradesh State Electricity Board Vs Pawan Kumar Negi
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1040
Constitution of India, 1950 - Article 14Himachal Pradesh Civil Service (Premature Retirement) Rules 2022 - Rule 4(1), 4(2), 4(2)(a), 4(2)(c), 5
High Courts09 Jul 2025Allowed
State Of Himachal Pradesh Vs Sukhan Devi (deceased) through LRs
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1039
Himachal Pradesh Police Act, 2007 - Section 19, 87
High Courts09 Jul 2025Disposed Of
Ugochukwu Alasonye Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1038
Code of Criminal Procedure, 1973 - Section 437(3), 439(1)(a)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 29, 37
High Courts09 Jul 2025Dismissed
Daleep Singh Vs PNB And Anr
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1037
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 155(2), 156(1), 482Indian Penal Code - Section 498A, 506
High Courts09 Jul 2025Partly Allowed
Krishnu alias Krishan Chand (deceased) through LRs Vs Hukam Chand (deceased) through LRs. & Others
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1036
Indian Penal Code - Section 279, 304A, 337, 338Probation Of Offenders Act, 1958 - Section 4
High Courts08 Jul 2025Partly Allowed
Ashish Kumar & Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1043
Motor Vehicles Act, 1988 - Section 173
High Courts08 Jul 2025Disposed Of
Shirgul Filling Vs Station Kamal Sharma
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1042
Constitution of India, 1950 - Article 243ZAHimachal Pradesh Municipal Corporation Act, 1994 - Section 9, 10, 281Himachal Pradesh Municipal Corporation Election Rules, 2012 - Rule 6, 8, 10, 11
High Courts08 Jul 2025Disposed Of
Anil Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1041
High Courts04 Jul 2025Dismissed
Dalel Singh Patial Vs Sarwans Kaur Chopra
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1028
Code of Criminal Procedure, 1973 - Section 125, 200, 200(a), 228, 249, 256, 313, 357(1)(b), 357(3), 397, 401, 421, 431, 482Indian Penal Code, 1860 - Section 64Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139, 142, 142(a), 142(1)(a), 145, 146, 147
High Courts04 Jul 2025Disposed Of
Sunil Gupta Vs Bank Of India
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1027
High Courts04 Jul 2025Dismissed
Deep Raj Vs State Of H.P.
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1026
Code of Civil Procedure, 1908 - Order 7 Rule 11Transfer of Property Act, 1882 - Section 44Himachal Pradesh Land Revenue Act, 1953 - Section 46
High Courts03 Jul 2025Disposed Of
Ashish Sharma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1031
Code of Civil Procedure, 1908 - Section 11
High Courts03 Jul 2025Dismissed
Gopal Chand Vs Ramesh Kumar And Another
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1030
Code of Civil Procedure, 1908 - Section 100Himachal Pradesh Land Revenue Act, 1953 - Section 46, 171, 171(2)(v)
High Courts02 Jul 2025Dismissed
Gopal Singh (Deceased) Through His Lrs Karam Singh And Others Vs Gian Singh
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1035
Code of Criminal Procedure, 1973 - Section 173Sale of Goods Act 1979 - Section 18, 19Motor Vehicles Act, 1988 - Section 39, 147, 163A, 166, 167, 192
High Courts02 Jul 2025Dismissed
M/s Himalya Plastic Ltd Vs Ram Singh And Another
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1034
High Courts02 Jul 2025Dismissed
M/s Pristine Hotels & Resorts Pvt. Ltd Vs State Of H. P. & Anr
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1033
Code of Criminal Procedure, 1973 - Section 313, 378Negotiable Instruments Act, 1881 - Section 138
High Courts02 Jul 2025Disposed Of
Parneet Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2025) 07 SHI CK 1032
Himachal Pradesh Police Act, 2012 - Section 10(1A), 12, 43, 56
High Courts27 Jun 2025Partly Allowed
Devinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2025) 06 SHI CK 0720
Code of Criminal Procedure, 1973 - Section 258, 313, 320, 397, 401, 482Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139, 142, 147Registration Act, 1908 - Section 60(3)
High Courts26 Jun 2025Partly Allowed
M/s Kunal Aluminum Company Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2025) 06 SHI CK 0722
Code of Criminal Procedure, 1973 - Section 209, 313, 378Indian Penal Code, 1860 - Section 52, 498A, 499, 500General Clauses Acts, 1887 - Section 3(22)