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High Court Of Himachal Pradesh judgments

31,415 judgments · page 91 of 1,571

High Courts06 Jun 2025Allowed

Pawan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0697

Bhartiya Nagarik Suraksha, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 154, 313, 374(II)Indian Penal Code, 1860 - Section 147, 149, 333, 332, 353, 506II
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High Courts06 Jun 2025Disposed Of

Sunita Devi Vs State Of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0696

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 161, 309, 436A
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High Courts06 Jun 2025Disposed Of

Sahil Kumar Vs HPSEBL And Others

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0690

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
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High Courts05 Jun 2025Dismissed

Dr. Swati Aggarwal Vs State Of H.P. And Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0699

Code of Criminal Procedure, 1973 - Section 154Indian Penal Code, 1860 - Section 279, 304, 337, 338Motor Vehicle Act, 1988 - Section 166, 173
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High Courts05 Jun 2025Dismissed

Kavita Sharma Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0698

Code of Civil Procedure, 1908 - Section 96, 100, Order 26 Rule 9, Order 26 Rule 10, Order 26 Rule 10(1), Order 26 Rule 10(2), Order 26 Rule 10(3)Himachal Pradesh Land Revenue Act, 1953 - Section 118
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High Courts04 Jun 2025Partly Allowed

Satya Devi Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2025) 06 SHI CK 0702

Land Acquisition Act, 1894 - Section 4, 4(1), 11, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 28A, 28A(2), 28A(3)
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