Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure Act, 1973 - Section 164, 313, 437A

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High Courts20 Mar 2025Disposed Of

Pawan Kumar Vs State Of H.P. Through Drugs Inspector Sirmour, H.P

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1178

Constitution of India, 1950 - Article 21Code of Criminal Procedure Act, 1973 - Section 161, 439Bharatiya Nagarik Suraksha Sanhita - Section 179, 483

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High Courts20 Mar 2025Disposed Of

Asha Chauhan Vs Amit Kashyap & Anr

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1177

Workmen Compensation Act 1923 - Section 22Income Tax Act, 1961 - Section 194A, 194(A)(ix)

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High Courts19 Mar 2025Disposed Of

Shiv Nand Vs Leela Devi & Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1182

Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 481Code of Criminal Procedure, 1973 - Section 313, 397, 437AIndian Penal Code, 1860 - Section 120B, 429

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High Courts18 Mar 2025Disposed Of

Bhupinder Singh Mehta And Ors Vs State Of Himachal Pradesh And Ors

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1189

Code of Civil Procedure Act, 1908 - Order 5 Rule 17Code of Criminal Procedure, 1973 - Section 2, 64, 68, 82, 125, 126(2), 127, 145(4), 146, 397, 397(1), 397(2), 397(3), 401, 482, 483Indian Penal Code, 1860 - Section 323, 406, 452, 498A, 500

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High Courts18 Mar 2025Dismissed

Gaurav Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1188

Code of Civil Procedure Act, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts17 Mar 2025Allowed

Sh. Chaman Lal Vs Himachal Pradesh State Electricity Board & Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1187

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High Courts17 Mar 2025Allowed

Chet Ram (Deceased) through LRs Vs Mati Ram @ Moti Ram (deceased) through LRs

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1186

Code of Civil Procedure Act, 1908 - Order 6 Rule 17, Order 22 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 - Section 14

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High Courts17 Mar 2025Disposed Of

Ajay Chaudhary Vs Himachal Road Transport Corporation And Anr

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1185

Code of Criminal Procedure, 1973 - Section 305, 482Drugs and Cosmetics Act, 1940 - Section 23(4), 27(b)(ii), 27(d), 34, 34(1)Companies Act, 1956 - Section 2(13)

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High Courts17 Mar 2025Dismissed