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High Court Of Himachal Pradesh judgments

31,415 judgments · page 99 of 1,571

High Courts10 Mar 2025Dismissed

Parkash Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1168

Constitution of India, 1950 - Article 227Code of Civil Procedure Act, 1908 - Order 6 Rule 17
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High Courts10 Mar 2025Disposed Of

United India Insurance Co. Ltd Vs Poonam & Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1166

Code of Criminal Procedure Act, 1973 - Section 226, 231, 313Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(b)(ii)(C), 42, 42(1), 43, 50, 52A, 52A(3), 52A(4)Customs Act, 1962 - Section 110(1B)
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High Courts10 Mar 20252023 - Section 483#Indian Penal Code

Nirat Singh Vs Sita Devi And Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1165

Code of Criminal Procedure Act, 1973 - Section 174, 313, 437AIndian Penal Code, 1860 - Section 34, 107, 306, 323, 498A, 506(2)Evidence Act, 1872 - Section 32, 113A, 113B
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High Courts01 Mar 2025Dismissed

Narinder Singh Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1162

Constitution of India, 1950 - Article 142Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Civil Procedure Act, 1908 - Section 151
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High Courts01 Mar 2025Dismissed

Murari Lal Vs State Of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2025) 03 SHI CK 1161

Code of Criminal Procedure Act, 1973 - Section 161, 164, 313, 437AIndian Penal Code, 1860 - Section 201, 354, 506Protection of Children from Sexual Offences Act, 2012 - Section 8, 9, 10, 12
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High Courts16 Jan 2025Dismissed

Rodha Devi Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1708

Code of Criminal Procedure Act, 1973 - Section 164, 313Indian Penal Code, 1860 - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
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