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High Court Of Himachal Pradesh judgments

31,415 judgments · page 101 of 1,571

High Courts04 Jan 2025Disposed Of

Pawan Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1680

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 348Code of Criminal Procedure, 1973 - Section 91, 311, 397(2)Indian Penal Code, 1860 - Section 342, 420, 465, 468, 471, 506
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High Courts03 Jan 2025Allowed

State Of Himachal Pradesh Vs Sazad Deen

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1684

Code of Criminal Procedure, 1973 - Section 125, 154, 313, 437AIndian Penal Code, 1860 - Section 34, 107, 114, 306, 309, 323, 498A, 506(2)Criminal Justice Act, 1967 - Section 8
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High Courts03 Jan 2025Disposed Of

Govind Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1678

Code of Civil Procedure Act, 1908 - Section 151, Order 22 Rule 4, Order 22 Rule 5Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(j)Evidence Act, 1872 - Section 17, 18, 58
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High Courts03 Jan 2025Dismissed

Dalip Bajaj Vs Rajni Bajaj

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1674

Code of Criminal Procedure, 1973 - Section 161, 161(1), 162, 164, 313Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 15, 52, 55Evidence Act, 1872 - Section 145
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High Courts02 Jan 2025Dismissed

Arjun Kalia & Anr Vs Ankur Kalia

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1673

Constitution of India, 1950 - Article 32, 226Code of Criminal Procedure, 1973 - Section 154, 173(2). 313, 378Indian Penal Code, 1860 - Section 207, 279, 304A, 337
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High Courts02 Jan 2025Dismissed

Shehzad Ali Shah Vs State Of H.P.

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1671

Constitution of India, 1950 - Article 136Code of Criminal Procedure, 1973 - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20, 50
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High Courts01 Jan 2025Allowed

Vijay Kumar Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2025) 01 SHI CK 1667

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure Act, 1973 - Section 154Indian Penal Code, 1860 - Section 147, 149, 302, 307
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