COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 963 of 1,570

High Courts03 Nov 2011Allowed

Tirath Ran and another Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0246

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

High Courts03 Nov 2011

Hans Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0209

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471

High Courts03 Nov 2011Dismissed

Manohar Lal and another Vs Devender Kumar and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0201

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Nov 2011Allowed

Jagan Nath and others Vs Malook Singh

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0109

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts03 Nov 2011

Ashwani Kumar Vs The State of H.P. and another

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0107

High Courts03 Nov 2011Allowed

Dr. Anil Chauhan Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0105

Swamys Compilation of Medical Attendance Rules, 1944 — Rule 2, 8

High Courts03 Nov 2011Dismissed

Kesar Singh Vs H.P.S.E.B. and Another

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0104

High Courts03 Nov 2011Dismissed

Jaivir Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 50

High Courts03 Nov 2011

Saroj Bala Rathore Vs State of Himachal Pradesh and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0074

High Courts03 Nov 2011

Vivek Kumar Vs State of Himachal Pradesh and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0070

High Courts03 Nov 2011

Ram Lal Vs H.P.S.E.B and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0064

High Courts03 Nov 2011Allowed

Kamal Walia Vs Union of India and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0063

High Courts03 Nov 2011Dismissed

Kamlesh Mamgain Vs H.P.S.E.B. and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0062

Central Civil Services (Pension) Rules, 1972 — Rule 54(6), 54(7)

High Courts03 Nov 2011Allowed

Biasan Devi Vs Baldev Singh and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0060

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3

High Courts03 Nov 2011Allowed

Nettar Singh and another Vs Brahma Nand

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0059

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 1(3)Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 37

High Courts03 Nov 2011Dismissed

Vakil Chand Chandel Vs Ajay Kumar and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A

High Courts03 Nov 2011

Radhika Sharma Vs State of H.P. and others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0011

High Courts03 Nov 2011

Rajinder Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0009

High Courts02 Nov 2011Allowed

Mrs. Kamlesh Puri Vs State of H.P. and another

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0245

Arbitration and Conciliation Act, 1996 — Section 11, 11(5)

High Courts02 Nov 2011Dismissed

Jai Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 11 SHI CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 363, 366A, 376, 377, 506