High Courts04 Nov 2011Dismissed
Salochana Devi and others Vs Goamp Devo
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0202
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 962 of 1,570
High Courts04 Nov 2011
Gurdas Ram Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0046
High Courts04 Nov 2011
Rakesh Kumar and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0045
High Courts04 Nov 2011
Parkash Chand Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0043
High Courts04 Nov 2011
Bali Ram and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0042
High Courts04 Nov 2011
Ghamanda Singh and Others Vs HPSEB Ltd. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0041
High Courts04 Nov 2011
Lekh Ram and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0040
High Courts04 Nov 2011
Om Parkash Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0038
High Courts04 Nov 2011
Rashmi Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0037
High Courts04 Nov 2011Dismissed
State of H.P. Vs Ajmer Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 324
High Courts04 Nov 2011
Pawan Kumar and another Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0021
High Courts04 Nov 2011Dismissed
Rajinder Kumar and others. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0019
High Courts04 Nov 2011
Vijay Kumar and Another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0018
High Courts04 Nov 2011
The Kangra Central Co-Operative Bank Limited Vs Chint Ram and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0017
High Courts04 Nov 2011
Duni Chand Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0016
High Courts04 Nov 2011
Deepak Behal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0015
High Courts04 Nov 2011
Smt. Rajni Kang Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0013
High Courts04 Nov 2011
Jagat Ram Verma Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0007
High Courts04 Nov 2011
Kishori Lal and others Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0006
High Courts03 Nov 2011Dismissed
State of H.P. Vs Sagar Chand and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 325, 34, 506