High Courts15 Nov 2011
Pemba and others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0177
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 960 of 1,570
High Courts15 Nov 2011
Kamal Dev and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0175
High Courts15 Nov 2011
Kulbir Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0173
High Courts15 Nov 2011
Daulatu Devi and Another Vs State of H.P. and others Jagat Ram and Others Vs HPSEB and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0170
High Courts15 Nov 2011
Bimla Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0164
High Courts15 Nov 2011
Smt. Kailasi Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0005
Central Civil Services (Pension) Rules, 1972 — Rule 38, 49, 54(2)Fundamental Rules — Rule 9(21)
High Courts15 Nov 2011Dismissed
Sewak Ram Vs Chuhru (dead) through his LRs
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Nov 2011
Deepak Gupta Vs Shivani Gupta
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0196
Hindu Marriage Act, 1955 — Section 13(1), 13(B), 24
High Courts14 Nov 2011Allowed
Bhagwan Dass Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0186
High Courts14 Nov 2011Allowed
Dev Raj Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0185
Constitution of India, 1950 — Article 309
High Courts14 Nov 2011Dismissed
State of H.P. Vs Yashpal Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0052
Penal Code, 1860 (IPC) — Section 302
High Courts14 Nov 2011Dismissed
State of H.P. Vs Nand Lal
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0051
Penal Code, 1860 (IPC) — Section 342, 363, 366A
High Courts14 Nov 2011Dismissed
State of Himachal Pradesh Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 506
High Courts11 Nov 2011Dismissed
State of H.P. Vs Ravinder Singh and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 451, 506
High Courts11 Nov 2011Allowed
Paras Ram Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0194
High Courts11 Nov 2011
Smt. Rajeshwari Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0097
High Courts11 Nov 2011Dismissed
Jiunu and another Vs Kashmir Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0096
Registration Act, 1908 — Section 60
High Courts11 Nov 2011Dismissed
Pooja Devi Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0095
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 2(2), 21
High Courts11 Nov 2011Dismissed
State of H.P. Vs Bhag Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0050
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
High Courts11 Nov 2011
State of H.P. Vs Raj Kumar and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0048
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 191, 192