COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 878 of 1,570

High Courts24 Jul 2012

Tulu (Dead), plaintiff through LRs (Smt. Heti Devi and Others) Vs Bhedu (Dead) through LRs (Smt. Pritu Devi and Others) and Smt. Tulli Devi (Dead), deleted.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0122

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts24 Jul 2012Dismissed

Himachal Pradesh Housing and Urban Development Authority Vs Kulbhushan Soin

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0121

Contract Act, 1872 — Section 10, 37

High Courts24 Jul 2012Allowed

Rajender Dass Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0103

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 428Penal Code, 1860 (IPC) — Section 376, 452

High Courts24 Jul 2012Dismissed

State of Himachal Pradesh Vs Shankar Singh, Gopal Singh and Kishori Lal

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 34

High Courts24 Jul 2012

Baljeet Kaur Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0091

High Courts24 Jul 2012Dismissed

State of Himachal Pradesh Vs Sanjeev Kumar, Kailash Chand and Kaushalya Devi

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1488

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34

High Courts24 Jul 2012

Jagan Nath Vs Shiv Ram, Dandu Ram, Sunder Singh and Dinesh Kumar @ Naresh Kumar

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0051

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227

High Courts24 Jul 2012

Abhimanyu Singh Chauhan, House No. 1331, Vikas Nagar, Near DAV Sr. Sec. School, Una, H.P. and Others Vs State of H.P. and Bhojia Dental College and Hospital Preeti Beakta and Others Vs State of H.p., M.N DAV Dental college, Tatul, PO Oachghat, Solan, Distt. Solan, H.P. and Himachal Dental College, Sundernagar, Distt. Mandi, H.P.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0034

High Courts24 Jul 2012Dismissed

Vikram Sood Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1536

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50

High Courts24 Jul 2012

M/s J.S. Minerals Vs Kumari Payal, through General power of attorney Shri Surinder Singh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0022

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118

High Courts24 Jul 2012Dismissed

Shyam Lal Vs Narda Devi Wangyan

High Court Of Himachal Pradesh · AIR 2013 HP 27

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts23 Jul 2012Dismissed

State of H.P. Vs Nanak Chand and Parma Nand

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1476

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts23 Jul 2012Dismissed

Munish Mehra, Proprietor, Classics Agency, S-302, Greter Kailash-II, New Delhi Vs The State Bank of India

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1450

Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts23 Jul 2012

Aradhana Soft Drink Company Vs State of Himachal Pradesh and Others M/s Malook Sons, Malook Cottage, Lower Bazaar, Shimla Vs State of Himachal Pradesh, Beli Ram Sharma, Manager M/s Deep Woods Restaurant at Hotel Wood Park, Woodrina Estate Dhalli, Tehsil and District Shimla, H.P. and M/s Deep Woods Restaurant at Hotel Wood Park, Woodrina Estate, Dhalli, Tehsil and District Shimla, H.P.

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1515

Criminal Procedure Code, 1973 (CrPC) — Section 207, 223, 233, 234, 235Prevention of Food Adulteration Act, 1954 — Section 12, 14, 16(1)(a)(i), 16(1)(a)(i), 19(1)

High Courts23 Jul 2012

The Executive Engineer, H.P., IPH Shahpur, District Kangra, H.P. Vs Sanjeev Kumar

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0139

High Courts23 Jul 2012Dismissed

Himachal Pradesh Horticulture Produce Marketing and Processing Corporation Limited Vs Smt. Kanta Devi

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0126

High Courts23 Jul 2012Dismissed

Shri Gopal Dass Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0124

High Courts23 Jul 2012Dismissed

Shiva Nepali Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0118

High Courts23 Jul 2012Dismissed

Leela Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0105

High Courts23 Jul 2012Dismissed

State of H. P. Vs Lekh Raj

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(x)