High Courts23 Jul 2012Dismissed
Nand Ram Vs State Bank of India
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0098
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 879 of 1,570
High Courts23 Jul 2012
Sh. Rajeshwar Singh, Sh. Kamal Kishor and Sh. Kuldeep Singh Vs The State of H.P. and Sh. Om Prakash
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0054
Fundamental Rules — Rule 22C
High Courts23 Jul 2012Dismissed
Chirag Grover Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts23 Jul 2012
Laxhman Dass Vs State of Himachal Pradesh State of Himachal Pradesh Vs Laxman Dass and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 324, 326, 34, 506
High Courts23 Jul 2012
Radhey Shyam Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1699
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 37 Rule 3, Order 41 Rule 2, Order 7 Rule 18Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171
High Courts20 Jul 2012
Smt. Anujeet Kaur and Smt. Saranjeev Kaur Vs Shri Janak Singh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0185
Evidence Act, 1872 — Section 63, 64, 65, 65(a), 66
High Courts20 Jul 2012
Yashwant Singh and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0180
Electricity (Supply) Act, 1948 — Section 79, 79(c), 79A
High Courts20 Jul 2012
Pinju Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0172
High Courts20 Jul 2012
Bharti Vs Dr. Ravi Sharma
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0156
Civil Procedure Code, 1908 (CPC) — Section 151, 24Constitution of India, 1950 — Article 227
High Courts20 Jul 2012
Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0152
High Courts20 Jul 2012Dismissed
Sh.Ramesh Chand and Sh.Sher Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0131
High Courts20 Jul 2012Dismissed
Satbir Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 50
High Courts20 Jul 2012Dismissed
State of Himachal Pradesh Vs Ranbir Singh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0097
Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279
High Courts20 Jul 2012Allowed
Usha Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0094
High Courts20 Jul 2012
Rahul Chauhan Vs State of Himachal Pradesh and Arjun Chand
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts20 Jul 2012Dismissed
The Union of India Vs Shri Bali Ram
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0084
High Courts20 Jul 2012
Smt. Karmi Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0053
High Courts20 Jul 2012
Prittam Chand, Pardhan Singh, Budhi Singh and Shashi Kapoor Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts20 Jul 2012
State of H.P. Vs Shaukat Ali
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 2(xvii), 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xv)
High Courts20 Jul 2012
Praveen Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0006
Fundamental Rules — Rule 11