COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 881 of 1,570

High Courts18 Jul 2012

Shri Nika Ram and Others Vs Sh. Moti Ram and Others

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0129

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 446Succession Act, 1925 — Section 63

High Courts18 Jul 2012Allowed

Naresh Chand Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0107

High Courts18 Jul 2012Dismissed

Vijay Katoch Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0095

High Courts18 Jul 2012

Shri Sunder Singh Chauhan Vs State of Himachal Pradeh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0064

Arbitration and Conciliation Act, 1996 — Section 14, 15Constitution of India, 1950 — Article 227

High Courts18 Jul 2012

Shri Tara Chand Vs Basakhu Ram and Nikka Ram

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0048

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts18 Jul 2012Dismissed

State of Himachal Pradesh Vs Jagdev Singh, Krishan Chand and Jagdish Chand

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1496

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 34

High Courts18 Jul 2012

Joginder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0023

Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 14, 2(d), 4, 5, 7Trade and Merchandise Marks Act, 1958 — Section 49(3)

High Courts18 Jul 2012

State of Himachal Pradesh Vs Sarvsheel Mago, Aman Mago and Smt. Komal Mago

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 364Penal Code, 1860 (IPC) — Section 307, 34, 364, 506

High Courts18 Jul 2012Dismissed

State of Himachal Pradesh Vs Surinder Kumar

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50

High Courts18 Jul 2012Allowed

Smt. Seema Joshi Sharma Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0005

High Courts17 Jul 2012

Sh. Dinesh Kumar Vs Sh. Ramesh Pandey

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0155

High Courts17 Jul 2012Dismissed

Satya Prakash Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0148

High Courts17 Jul 2012Dismissed

Dinesh Kumar Dixit Vs Collector, Mandi, Disstt. Mandi, H.P., Executive Engineer, HPPWD. Division No. II, Mandi, H.P. and Shri Vinay Kumar Gupta, Contractor, Mandi, Distt. Mandi, Office at Construction Site at Padal, Near ITI, Mandi, H.P.

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0110

Civil Procedure Code, 1908 (CPC) — Section 100, 80

High Courts17 Jul 2012Dismissed

State of Himachal Pradesh Vs Sukhdev Singh Cheema

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0101

Penal Code, 1860 (IPC) — Section 409

High Courts17 Jul 2012Dismissed

State of H.P. Vs Mohan Lal Saran

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0089

Penal Code, 1860 (IPC) — Section 409

High Courts17 Jul 2012Dismissed

Dayal Batta and Sh. Ashok Diwan Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0087

High Courts17 Jul 2012Dismissed

Smt. Sooki alias Sarki Dolma Vs Smt. Usha Devi and Smt. Indira Devi

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0080

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11

High Courts17 Jul 2012Allowed

Dinesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1294

Penal Code, 1860 (IPC) — Section 356, 363, 366A, 376

High Courts17 Jul 2012

Smt. Kusum Lata Kalia Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0055

High Courts17 Jul 2012Allowed

Mahesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 07 SHI CK 0027