High Courts17 Jul 2012
Oriental Insurance Company Ltd. Vs Sh. Uttam Chand and Sh. Sudesh Chandel
High Court Of Himachal Pradesh · (2012) 4 TAC 31
Workmens Compensation Act, 1923 — Section 2(1)(e)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 882 of 1,570
High Courts16 Jul 2012
Jagdish Ram Vs Vishwamitter, Jawahar Lal and Dev Mitter
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1567
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 2A, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts16 Jul 2012Dismissed
Anjana Sharma Vs State of HP
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0138
High Courts16 Jul 2012
National Insurance Company Limited Vs Manu, Banwari Lal and and Shri Jasbir Singh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0135
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts16 Jul 2012
Sh. Amar Singh Vs The HPSEB Limited and The Executive Engineer, HPPWD Ltd.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0116
High Courts16 Jul 2012
Sh. Mazid Deen Vs The HPSEB Limited and The Executive Engineer, HPPWD Ltd.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0115
High Courts16 Jul 2012Dismissed
Nirmla Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0109
High Courts16 Jul 2012Dismissed
Krishan Lata Vs Vipan Chand
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 9Transfer of Property Act, 1882 — Section 60
High Courts16 Jul 2012
Kamla Devi and The School Management Committee, Government Primary School Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0047
High Courts16 Jul 2012
Khoob Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0044
Land Acquisition Act, 1894 — Section 18, 4, 5
High Courts16 Jul 2012Dismissed
Ankush Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 363, 366A, 376, 506
High Courts13 Jul 2012Dismissed
State of Himachal Pradesh Vs Dev Raj
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1352
Prevention of Corruption Act, 1988 — Section 1(d), 13(2), 7(13)
High Courts12 Jul 2012Dismissed
State Of Himachal Pradesh Vs Mahender Kumar
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1339
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52A
High Courts11 Jul 2012Allowed
Bhumika Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 Crimes 469 : (2012) 3 ShimLC 1395
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts11 Jul 2012Dismissed
Madan Lal Sharma Vs H.P. Khadi and Village Industries Board, Shimla
High Court Of Himachal Pradesh · (2013) LabIC 1007 : (2013) 2 LLN 662 : (2013) LLR 540 : (2012) 3 ShimLC 1558
Constitution of India, 1950 — Article 311(2)(b)Evidence Act, 1872 — Section 58Payment of Gratuity Act, 1972 — Section 15, 4, 4(6), 4(6)(b)(ii)
High Courts10 Jul 2012
Rajesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1288
High Courts10 Jul 2012Dismissed
Krishan Lal Vs State Of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1279
High Courts10 Jul 2012
Naresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1281
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5), 25B, 25H
High Courts09 Jul 2012
Dinesh Chauhan Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1275
High Courts06 Jul 2012Dismissed
State of Himachal Pradesh Vs Balwant Singh Alias Mintu and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1309
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 380, 454