High Courts25 Jun 2012

Bunni Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 3 ShimLC 1399

Criminal Procedure Code, 1973 (CrPC) — Section 138, 161, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20