High Courts16 Jun 2012
Shakuntla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0114
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 885 of 1,570
High Courts16 Jun 2012
Shri Ram Prasad Jaswal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0113
Penal Code, 1860 (IPC) — Section 187, 342
High Courts16 Jun 2012
Sh. Diwan Chand Vs The State of H.P.
High Court Of Himachal Pradesh · (2013) 1 ShimLC 476
High Courts16 Jun 2012Allowed
Dr. Kusum Chand Mahant Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0092
High Courts16 Jun 2012
Sh. Baini Parshad Vs H.P. Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0087
High Courts16 Jun 2012Allowed
Dhanwanti Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0085
High Courts16 Jun 2012
Sh. B.K. Nayyar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0079
High Courts16 Jun 2012
Sh. Prem Chand and Sh. Hans Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0054
High Courts16 Jun 2012Dismissed
Sh. Ram Singh, Sh. Om Parkash and Sh. Sham Singh Vs Sh. V. C. Pharka, I.A.S., Secretary (Horticulture) to the Govt. of H.P. Shimla-2 and Sh. R.S. Gupta, I.A.S., Deputy Commissioner, Kangra at Dharamshala, H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0036
High Courts16 Jun 2012
Shri Avtar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0030
Penal Code, 1860 (IPC) — Section 325
High Courts16 Jun 2012Dismissed
State of Himachal Pradesh Vs Sukhjinder Singh and Paramjit Singh alias Pampa
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 363, 366
High Courts16 Jun 2012Allowed
Shri Kishori Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 4640 : (2012) 3 ShimLC 1382
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2), 376(9)
High Courts16 Jun 2012Dismissed
Commissioner, Central Excise Chandigarh, Central Revenue Building, Plot No. 19, Sector-17C, Chandigarh-1. Vs M/s Ansysco
High Court Of Himachal Pradesh · (2012) 192 ECR 124
High Courts15 Jun 2012
Parmanand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0152
High Courts15 Jun 2012
Ran Singh, Harbans Singh and Smt. Parsino Devi Vs Thunia, Prem Singh, and Janak Singh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0139
Limitation Act, 1963 — Article 65
High Courts15 Jun 2012
Joginder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0134
High Courts15 Jun 2012Allowed
Mohinder Pal and Others Vs State of H.P. and Others Shri Ishwar Mani,Shri Krishan Dev,Shri Chander Parkash and Anju Negi Vs State of H.P., Chairman, SADA, Reckong Peo, Himachal Pradesh, Kinnaur, Collector, District Kinnaur, at Reckong Peo, District Kinnaur, H.P. and Member Secretary (SDM) SADA, Reckong Peo, District Kinnaur, H.P.
High Court Of Himachal Pradesh · AIR 2012 HP 105 : (2013) 1 BC 526
Constitution of India, 1950 — Article 12, 14, 226
High Courts15 Jun 2012Allowed
Jagdamba Prasad Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0084
High Courts15 Jun 2012Dismissed
Dr. Karan J. Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0082
Constitution of India, 1950 — Article 226, 227
High Courts15 Jun 2012
BMG Agro Tech. and Marketing Private Ltd. Vs Union of India and The President, Cantonment Board Subathu
High Court Of Himachal Pradesh · (2012) 06 SHI CK 0078