COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 886 of 1,570

High Courts15 Jun 2012Dismissed

The General Manager, Rosin and Turpentine Factory, Distt. Bilaspur, Himachal Pradesh Vs The Principal Secretary Labour to the Government of Himachal Pradesh civil Secretariat Shimla-2, Himachal Pradesh, The Presiding Judge Industrial Tribunal-cum-Labour Court, Dharamshala, Himachal Pradesh and Sh. Man Singh

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0075

Industrial Disputes Act, 1947 — Section 25F

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High Courts15 Jun 2012

Om Prakash and Others Vs Commissioner, Regional Provident Fund and Others

High Court Of Himachal Pradesh · (2013) 1 SCT 202

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High Courts15 Jun 2012

Mohinder Pal and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · AIR 2012 HP 105 : (2013) 1 BC 526

Constitution of India, 1950 — Article 12, 14, 226

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High Courts14 Jun 2012

Kanta Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0151

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 34, 498A

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High Courts14 Jun 2012Allowed

M/s Summer India Vs H.P. State Cooperative Wool Procurement and Marketing Federation Ltd. and M/s Kamdhenu Feeds

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0132

Constitution of India, 1950 — Article 12, 14, 226

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High Courts14 Jun 2012Dismissed

Sh. Kanshi Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 1 ShimLC 219

General Clauses Act, 1897 — Section 6Punjab Reorganisation Act, 1966 — Section 5

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High Courts14 Jun 2012

Krishan Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0128

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High Courts14 Jun 2012Dismissed

Chuhar Singh Vs Jai Prakash Gupta and Satpal Gupta

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0124

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High Courts14 Jun 2012Dismissed

Anurag Sen Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0119

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High Courts14 Jun 2012Dismissed

Smt.Mamta Devi Vs Dinesh Kumar

High Court Of Himachal Pradesh · AIR 2013 HP 13 : (2012) 3 ShimLC 1422

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts14 Jun 2012

Shri Surinder Pal Vs Shri C. R. Verma

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0108

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts14 Jun 2012Dismissed

Het Ram, Kunj Lal and sons of Sh. Anant Ram Vs Smt. Nupi and Others

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0104

Himachal Pradesh Land Revenue Act, 1954 — Section 46

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High Courts14 Jun 2012Dismissed

Municipal Council Chamba Vs Hans Raj

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0086

Industrial Disputes Act, 1947 — Section 25F

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High Courts14 Jun 2012Dismissed

Shri Gian Chand and Others Vs M/s York Exports Ltd.

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0081

Contract Act, 1872 — Section 56, 73, 74, 75

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High Courts14 Jun 2012Dismissed

Mehar Chand Vs Bhadar

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0080

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts14 Jun 2012

Shri Badri Nath Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0074

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts14 Jun 2012Allowed

Dhani Ram and Sh. Roop Lal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0046

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 20 Rule 3, 151, 152, 153AConstitution of India, 1950 — Article 137, 145

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High Courts14 Jun 2012Dismissed

Sh. Ishwar Chand Gupta Vs Smt. Saroj Bala

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0041

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts14 Jun 2012

Tulsi Ram and Nirmala Devi Vs Mandu

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0038

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts14 Jun 2012

Sh. Ramesh Kumar Vs Varinder Kumar and Ram pal

High Court Of Himachal Pradesh · (2012) 06 SHI CK 0037

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