High Courts25 Jul 2012Dismissed
Susheel Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0106
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 877 of 1,570
High Courts25 Jul 2012Dismissed
Laxmi Singh Vs The Managing Director, Himachal Pradesh Road Transport Corporation, Himachal Pradesh Shimla and The Manager, Himachal Pradesh Road Transport Corporation, Tapri, Distt. Kinnaur, H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0096
Penal Code, 1860 (IPC) — Section 307, 342, 380, 451
High Courts25 Jul 2012
Sh. Parmod Sood Vs The Managing Director, H.P. State Agriculture, Marketing Board, Khalini, Shimla-171002 and The Executive Engineer, H.P. State Agriculture Marketing Board, Khalini, Shimla-171002
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0093
Arbitration and Conciliation Act, 1996 — Section 11(6), 7
High Courts25 Jul 2012
Union of India Vs Suresh Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0088
High Courts25 Jul 2012Allowed
Ram Prakash Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0086
High Courts25 Jul 2012
The Executive Engineer, Dharampur Division, HP PWD, Dharampur, Tehsil Sarkaghat, District Mandi, Himachal Pradesh Vs Surender Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0078
High Courts25 Jul 2012
Shri Mangat Ram Vs H.P. State Forest Development Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0060
High Courts25 Jul 2012
Sh. Sanjeet Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0058
Himachal Pradesh Recruitment and Promotion Rules 2009 — Rule 11
High Courts25 Jul 2012
Dalel Singh @ Daler Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0057
High Courts25 Jul 2012Dismissed
Shri Bhim Chand Vs Sh. Mast Ram and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0046
Limitation Act, 1963 — Article 65
High Courts25 Jul 2012
Bhim Singh Jaryal Vs The Himachal Pradesh State Electricity Board and The Superintending Engineer, OP Circle, HPSEB, Kangra, H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0028
Constitution of India, 1950 — Article 14, 226
High Courts25 Jul 2012
Shri Chet Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0012
High Courts25 Jul 2012
Kusum Kumari Vs Krishan Kumar and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1714
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 32, 151, 152, 153Constitution of India, 1950 — Article 227
High Courts24 Jul 2012Dismissed
State of Himachal Pradesh Vs Manohar Lal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 304, 304B, 307, 323
High Courts24 Jul 2012
Dr. Sohan Lal Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0177
High Courts24 Jul 2012Allowed
The New India Assurance Company Vs Sh. Balbir Singh, Sh. Ajay Kumar and Sh. Pritam Singh
High Court Of Himachal Pradesh · (2013) ACJ 1008 : (2012) 4 TAC 10
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts24 Jul 2012Dismissed
State of Himachal Pradesh Vs Sandeep Kumar alias Gittu
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts24 Jul 2012
Mark Hegedus Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts24 Jul 2012Dismissed
Kanchan Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0151
Constitution of India, 1950 — Article 226
High Courts24 Jul 2012Dismissed
Milap Chand and Parkash Chand Vs Ramesh Chand, Smt. Bimla Devi, Smt. Guddo Devi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0123